High Courts19 Aug 1986Dismissed
United India Fire and General Insurance Company Ltd. Vs Kalsum Begum and Others
Gauhati High Court · (1987) 62 CompCas 228
Evidence Act, 1872 — Section 102, 106, 164Motor Vehicles Act, 1939 — Section 94, 95, 96
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,105 of 1,245
High Courts18 Aug 1986
L.Luisei, Df.O/C, Phek Vs Vehkozo Chizo & Anr.
Gauhati High Court · (1987) 1 GLR 326
Criminal Procedure Code, 1973 — Section 200, 204, 229Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 229
High Courts13 Aug 1986
Dibyendu Bikash Sen Gupta Vs State of Tripura & Ors
Gauhati High Court · (1987) 1 GLR 301
High Courts12 Aug 1986
Nur Chand and Anr. Vs State of Assam
Gauhati High Court · (1987) 1 GLR 126
Criminal Procedure Code, 1973 — Section 359Criminal Procedure Code, 1973 (CrPC) — Section 359
High Courts07 Aug 1986
Kanchan Bala Roy Vs Khagendra Chandra Roy
Gauhati High Court · (1987) 1 GLR 437
Hindu Marriage Act, 1955 — Section 19, 19, 3(b), 3(b)
High Courts06 Aug 1986
Kaseswari Hazarika Vs Puspalata Devi and Another
Gauhati High Court · (1987) 1 GLR 84
High Courts04 Aug 1986
Jai Prakash Singh Vs Ram Narayan Singh
Gauhati High Court · (1987) 1 GLR 372
Civil Procedure Code, 1908 — Order 13 Rule 2, 115Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 115
High Courts04 Aug 1986
Kalyani Bhatacharjee Vs Achinta Narayan Choudhury
Gauhati High Court · (1987) CriLJ 1566
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 395
High Courts01 Aug 1986
Subodh Tewari and Another Vs State of Assam
Gauhati High Court · (1988) CriLJ 223
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 6Evidence Act, 1872 — Section 105
High Courts31 Jul 1986Dismissed
Nihoto Sema Vs Kanili Kimi Limi
Gauhati High Court · (1986) 2 GLR 296
Administration of Justice and Police Rules, 1971 — Rule 30, 34Constitution of India, 1950 — Article 371A, 372Divorce Act, 1869 — Section 10, 2
High Courts30 Jul 1986
Md.Abdul Aziz Vs Union of India and Others
Gauhati High Court · (1987) 1 GLR 446
Citizenship Act, 1955 — Section 6A, 6A
High Courts30 Jul 1986Allowed
Arjun Karmakar (in Jail) Vs State of Assam
Gauhati High Court · (1986) 2 GLR 287
Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304(1)Penal Code, 1860 (IPC) — Section 302(1)
High Courts25 Jul 1986
Smti. Tilaka Das Vs Smti. Rina Das
Gauhati High Court · (1986) 2 GLR 315
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 482Penal Code, 1860 (IPC) — Section 403, 406
High Courts18 Jul 1986Dismissed
Sachindra Prasad Chakravarty and Another Vs Ahmed Ali and Others
Gauhati High Court · AIR 1988 Guw 33
Evidence Act, 1872 — Section 34
High Courts15 Jul 1986Dismissed
Shri Moti Lal Gupta Vs Triveni Structurals Ltd. and Others
Gauhati High Court · (1988) 1 GLR 377
Civil Procedure Code, 1908 (CPC) — Section 20Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 226, 226(1), 226(2)
High Courts15 Jul 1986
S.Ananta Kumar Sharma Vs State of Manipur and Others
Gauhati High Court · (1987) 1 GLR 90
High Courts14 Jul 1986
Sri Chinta Haran Dey Vs Sri Dhanraj Maheswari
Gauhati High Court · (1986) 2 GLR 279
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Jul 1986
Abdul Khalique Choudhury Vs State of Assam and Others
Gauhati High Court · (1987) 1 GLR 143
Constitution of India, 1950 — Article 14, 14, 19, 19
High Courts08 Jul 1986Dismissed
Hindusthan General Insurance Society Ltd. Vs Zakia Rasul and Another
Gauhati High Court · (1987) ACJ 992 : (1988) 64 CompCas 828
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2)