High Courts24 Jul 1990
Paresh Chandra Deb Vs Ganesh Chandra Deb and Ors.
Gauhati High Court · (1990) 2 GLJ 216 : (1991) 1 GLR 143
Criminal Procedure Code, 1973 — Section 225, 227Criminal Procedure Code, 1973 (CrPC) — Section 225, 227
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,073 of 1,245
High Courts23 Jul 1990Dismissed
Sri Mafur Ali Talukdar Vs Bakhtarunnessa Bibi and Others
Gauhati High Court · (1990) 2 GLR 343
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 98, Order 21 Rule 99
High Courts23 Jul 1990Allowed
Jyotirmoy Bhattacharjee Vs United Bank of India and Another
Gauhati High Court · (1991) 2 GLR 39
Assam Recovery of Loans Act, 1976 — Section 3, 3(3), 4, 5(1), 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 11, 12, 13, 14, 14(1)
High Courts19 Jul 1990
Bijoy Krishna Dey and Others Vs Prabhu Dayal Chohan and Others
Gauhati High Court · (1990) 2 ACC 601 : (1991) ACJ 870
Motor Vehicles Act, 1939 — Section 110B
High Courts19 Jul 1990
Amal Chandra Suklabaidya Vs Bidhu Bala Roy
Gauhati High Court · (1990) 2 GLJ 133
Assam Land and Revenue Regulation, 1886 — Section 3(b)(6), 3(b)(6), 34(c), 34(c)
High Courts18 Jul 1990Allowed
Manmath Kumar Kar Vs Md. Sirat Ali
Gauhati High Court · (1990) 2 GLR 141
High Courts18 Jul 1990
Commissioner of Income Tax Vs Jain Hardware Stores
Gauhati High Court · (1990) 87 CTR 31 : (1990) 186 ITR 272
Income Tax Act, 1961 — Section 40
High Courts17 Jul 1990Dismissed
Sudhangshu Mohan Deb Vs Smt. Nirode Sundari Deb Dhupi and Others
Gauhati High Court · AIR 1991 Guw 75
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 144
High Courts16 Jul 1990
Bijoy Kumar Chakraborty Vs State of Tripura & Another
Gauhati High Court · (1991) 1 GLR 13
High Courts16 Jul 1990Dismissed
Sri Lakshiram Deb Barma Vs Sri Prantosh Dhar and Others
Gauhati High Court · AIR 1991 Guw 82
Civil Procedure Code, 1908 (CPC) — Section 100Tripura Land Revenue and Land Reforms Act, 1960 — Section 100(2), 120, 188, 44, 46A
High Courts16 Jul 1990
Amarendra Sarkar Vs Rajendra Sarkar
Gauhati High Court · (1990) 2 GLJ 219
Civil Procedure Code, 1908 — Section 10, 151Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts13 Jul 1990
S. Ajit Singh Rais Vs Commissioner of Income Tax
Gauhati High Court · (1991) 188 ITR 242
Income Tax Act, 1961 — Section 171
High Courts10 Jul 1990Allowed
Shri Produmnya Das Purkayastha and Others Vs Shri Rasendra Kumar Das and Others
Gauhati High Court · (1990) 2 GLR 412
Assam Land and Revenue Regulation, 1886 — Section 154, 154(1)
High Courts10 Jul 1990
Oil and Natural Gas Commission Vs Indrajit Dutta Choudhury and Another
Gauhati High Court · (1990) 2 GLJ 125 : (1991) 1 GLR 201
Civil Procedure Code, 1908 — Section 2(17), 80Civil Procedure Code, 1908 (CPC) — Section 2(17), 80
High Courts09 Jul 1990Allowed
Jagadish Prasad Awasthi Vs Smt. Sabitri Devi
Gauhati High Court · (1990) 2 GLR 121
High Courts09 Jul 1990
Shri Amrit Lal Basumatari, Recrimination Vs Shri Abdul Muhib Mazumdar and Others
Gauhati High Court · AIR 1991 Guw 85
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, 151Representation of the People Act, 1951 — Section 100, 101(1), 87, 97(1)
High Courts07 Jul 1990
Bangshidhar Bargohain Vs State of Assam and Ors.
Gauhati High Court · (1990) 2 GLJ 151
Assam Excise Act, 1910 — Section 19, 19Assam Excise Rules, 1945 — Rule 91, 91, 93, 93, 98, 98Constitution of India, 1950 — Article 226, 226
High Courts05 Jul 1990
Reena Dutta Vs Mukti Mukharjee
Gauhati High Court · (1990) 2 GLJ 186
Criminal Procedure Code, 1973 — Section 107Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts03 Jul 1990
Prakash Saigal Vs Neeru Saigal
Gauhati High Court · (1990) 2 GLJ 178
Succession Act, 1925 — Section 192, 192
High Courts02 Jul 1990
S.Kuttan Vs Director General of Border Roads
Gauhati High Court · (1990) 2 GLJ 441 : (1991) 1 GLR 273
Army Rules, 1954 — Rule 129, 129