High Courts09 Aug 1990
Dharam Singh Vs Kula Chandra Singh
Gauhati High Court · (1991) 1 GLJ 12 : (1991) 1 GLR 111
Civil Procedure Code, 1908 — Order 20 Rule 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,072 of 1,245
High Courts07 Aug 1990
Paul Brothers Vs Commissioner of Income Tax
Gauhati High Court · (1990) 186 ITR 356
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts07 Aug 1990
P. K. HIMATSINGKA and CO. Vs JOINT COMMISSIONER OF TAXES and Others
Gauhati High Court · (1992) 107 CTR 293
High Courts07 Aug 1990
Pragjyoti Indsutrial Weaving Co-operative Society Ltd., Panbazar, Gauhati Vs Bhagnabala Baisya
Gauhati High Court · (1991) 1 GLJ 26
Assam Co-operative Societies Act, 1949 — Section 79, 79Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 1990
Lakhiprabha Das Vs Ratan Hazarika @ Tapan Hazarika
Gauhati High Court · (1990) 2 GLJ 218
Criminal Procedure Code, 1973 — Section 144Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts06 Aug 1990
Nagendra Nath Sarmah Vs Kamini Mohan Sarma
Gauhati High Court · (1990) 2 GLJ 325
High Courts01 Aug 1990Dismissed
The State of Assam Vs Kunja Kishore Singha
Gauhati High Court · (1990) 2 GLR 337
Northern India Ferries Act, 1878 — Section 34
High Courts01 Aug 1990
Silikha Bala Das Vs Kamalakanta Das
Gauhati High Court · (1990) 2 GLJ 278 : (1991) 1 GLR 35
Civil Procedure Code, 1908 — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Aug 1990
Indrapuri Primary Co-operative Housing Society Ltd. and Another Vs Sri. Bhabani Gogoi
Gauhati High Court · (1991) CriLJ 1765
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 397(1), 397(2)
High Courts31 Jul 1990
Upendra Mandal Vs Bhajahari Mandal & Ors.
Gauhati High Court · (1991) 1 GLR 240
Transfer of Property Act, 1882 — Section 105, 105, 106, 106
High Courts30 Jul 1990Dismissed
Abdur Rahman Mazumdar Vs Matasin Ali alias Matahir Ali and Others
Gauhati High Court · (1990) 07 GAU CK 0025
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, Order 8 Rule 5(1)Criminal Procedure Code, 1973 (CrPC) — Section 545Evidence Act, 1872 — Section 58, 67
High Courts30 Jul 1990
Raju Das Vs Sushil Kumar Das and Others
Gauhati High Court · (1991) ACJ 621 : AIR 1991 Guw 71
Civil Procedure Code, 1908 (CPC) — Section 24, 25Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 165
High Courts27 Jul 1990
Satyendra Kumar Roy Vs On the Death of Ram Narayan Rabidas, His Legal Heirs Smti Joymurti Rabidas
Gauhati High Court · (1991) 2 GLJ 65
Evidence Act, 1872 — Section 114, 114
High Courts26 Jul 1990
Union of IndiaThrough The General Manager, N.F.Railway Vs Rawatmal Bhairudan Kundalia and Another
Gauhati High Court · (1990) 2 GLJ 239
Railways Act, 1989 — Section 78B, 78B
High Courts26 Jul 1990
Jibeswar Chakravorty Vs Kushbswar Borah @ Durga Borah and Ors.
Gauhati High Court · (1990) 2 GLJ 166 : (1991) 1 GLR 167
Assam Land and Revenue Regulation, 1886 — Chapter 10, Chapter 10, 162(2), 162(2)
High Courts26 Jul 1990
Md.Safiruddin Vs Uruka Kachari
Gauhati High Court · (1991) 2 GLJ 83 : (1991) 1 GLR 163
High Courts25 Jul 1990Allowed
Ajit Chandra Bagchi and Others Vs Harishpur Tea Company (P) Ltd.
Gauhati High Court · AIR 1991 Guw 92
Evidence Act, 1872 — Section 34Limitation Act, 1963 — Section 18
High Courts25 Jul 1990
On The Death of Sole Appellant Sarat Chandra Borah His Legal Heirs - Padam Chandra Borah Vs Nityananda Borah
Gauhati High Court · (1990) 2 GLJ 273
High Courts25 Jul 1990
State of Mizoram and Another Vs K. Lalruata and Others
Gauhati High Court · (1992) CriLJ 970
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173, 173(5)Penal Code, 1860 (IPC) — Section 409
High Courts24 Jul 1990Dismissed
Hari Sadhan Deb Vs Dulal Deb
Gauhati High Court · (1991) CriLJ 2800
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2)Penal Code, 1860 (IPC) — Section 220