High Courts29 Nov 1990
Phyllasimon Lyngdoh Vs Collector of East Khasi Hills, Shillong
Gauhati High Court · (1991) 1 GLJ 5 : (1991) 1 GLR 114
Land Acquisition Act, 1894 — Section 18, 18, 30, 30
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,069 of 1,245
High Courts28 Nov 1990Allowed
Prafulla Chandra Mech Vs Delhi Special Police Establishment C.I.A.
Gauhati High Court · (1991) 2 GLR 170
Assam Re-organisation (Meghalaya) Act, 1969 — Section 3Constitution of India, 1950 — Article 21, 244(2), 372, 395Government of India Act, 1935 — Section 91, 92, 92(1)
High Courts28 Nov 1990Dismissed
Apurba Kumar Dhar Vs Smt. Namita Dhar and Another
Gauhati High Court · (1990) 11 GAU CK 0009
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11
High Courts27 Nov 1990
Mazibor Rahman Vs Assam State Electricity Board
Gauhati High Court · (1991) 2 GLJ 340
Assam State Electricity Board Engineering Service Regulations, 1973 — Regulation 12, 12, 14, 14, 9
High Courts27 Nov 1990
Manager, Silcoorie Tea Estate Vs Bimola Roy
Gauhati High Court · (1991) 1 GLJ 505
Workmens Compensation Act, 1923 — Section 11(6), 11(6)
High Courts23 Nov 1990Dismissed
Gouri Ram Kalita Vs State of Assam and Others
Gauhati High Court · (1991) 2 GLR 252
Assam General Clauses Act, 1915 — Section 18Gauhati Municipal Corporation Act, 1969 — Section 12(6), 425(2), 5(2), 71, 72(6)
High Courts21 Nov 1990Allowed
Rafiquddin and Others Vs State of Assam
Gauhati High Court · (1991) 2 GLR 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436
High Courts06 Nov 1990
Munnilal Bardanewalla Vs Assam Jute Products
Gauhati High Court · (1991) 1 GLJ 23 : (1991) 1 GLR 117
Civil Procedure Code, 1908 — Section 10, 151Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts05 Nov 1990Allowed
Sailesh Chandra Nandi Vs The Superintendent of Taxes, Government of Tripura, Agartala and Others
Gauhati High Court · (1991) 2 GLR 374
Central Sales Tax Act, 1956 — Section 10, 2
High Courts05 Nov 1990Allowed
Sundari Rubber Works Vs State of Tripura and Others
Gauhati High Court · (1991) 81 STC 200
Constitution of India, 1950 — Article 226Tripura Sales Tax Rules, 1976 — Rule 5(2)
High Courts01 Nov 1990
Bhangalu Sau Vs Boloram Baruah
Gauhati High Court · (1990) 2 GLJ 484 : (1991) 1 GLR 325
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 66, 66, 68, 68
High Courts01 Nov 1990
Shankarlal Agarwalla Vs State of Assam
Gauhati High Court · (1990) 2 GLJ 516
Prevention of Food Adulteration Rules, 1955 — Rule 47, 47
High Courts31 Oct 1990Dismissed
The State of Assam Vs Shri Shiew Kumar Jain and Shiv Kumar
Gauhati High Court · (1992) CriLJ 1479
Prevention of Food Adulteration Act, 1954 — Section 11, 11(1), 16, 3(2), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 12, 7(3), 9A
High Courts31 Oct 1990Dismissed
Rizapliana Vs The State of Mizoram
Gauhati High Court · (1992) CriLJ 621
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 409
High Courts31 Oct 1990
Tarini Charan Das Vs On The Death Of Rajani Kanta Choudhury, His Heirs And Legal Representatives Smti Minoti Choudhury @ Niyati Choudhury
Gauhati High Court · (1990) 2 GLJ 457
Civil Procedure Code, 1908 — Order 5 Rule 12, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19A, Order 9 Rule 13Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19A, Order 9 Rule 13
High Courts30 Oct 1990Allowed
Md. Sekhawat Hussain Vs Narsinghlal Agarwalla
Gauhati High Court · (1991) 2 GLR 93
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5Evidence Act, 1872 — Section 101
High Courts28 Oct 1990
Rina Choudhury Vs State of Assam
Gauhati High Court · (1990) 2 GLJ 523
Constitution of India, 1950 — Article 166, 166
High Courts25 Oct 1990
Dewan Mantaz Ali Vs Abul Fazal
Gauhati High Court · (1991) 2 GLJ 75
Evidence Act, 1872 — Section 43, 43Penal Code, 1860 — Section 420, 421Penal Code, 1860 (IPC) — Section 420, 421
High Courts23 Oct 1990
Lohit Chandra Sarma Vs Sidhiram Das and Others
Gauhati High Court · (1991) 1 GLR 83