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Gauhati High Court judgments

24,891 judgments · page 1,068 of 1,245

High Courts19 Dec 1990

Akhilesh Chandra Balo Vs Prova Das Roy

Gauhati High Court · (1991) 1 GLJ 52

Civil Procedure Code, 1908 — Order 38 Rule 5, Order 38 Rule 6, Order 40 Rule 1, 151Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 40 Rule 1, 151
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High Courts12 Dec 1990

Jerlie N.Tariang Vs G.G.Swell

Gauhati High Court · (1991) 1 GLJ 32

Civil Procedure Code, 1908 — Order 7 Rule 11Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 123(4), 123(4)
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High Courts12 Dec 1990

State of Assam Vs Sudhangsu Chandra Roy

Gauhati High Court · (1991) 1 GLJ 38

Criminal Procedure Code, 1973 — Section 313Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Rules, 1955 — Rule 44A, 44A
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High Courts10 Dec 1990

Md.Aulad Hussain Vs MD.Shahjahan Ali

Gauhati High Court · (1991) 1 GLJ 110 : (1992) 1 GLR 185

Civil Procedure Code, 1908 — Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3
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