High Courts23 Feb 2018Disposed
JNANDEEP RABHA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0008
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 52 of 63
High Courts22 Feb 2018Allowed
KULDEEP SARMAH Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 02 GAU CK 0065
Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionNegotiable Instruments Act,
High Courts22 Feb 2018Partly Allowed
ANJAN TANTUBAI Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0064
Indian Penal Code, 1860, Section 302, Section 304-II - Punishment for murder
High Courts22 Feb 2018Disposed
KRISHNA KUMAR SINGHA and ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0060
High Courts22 Feb 2018Allowed
ASHIM KUMAR DEY Vs THE STATE BANK OF INDIA and ORS
Gauhati High Court · (2018) 02 GAU CK 0059
High Courts22 Feb 2018
ASHOK KUMAR TIBREWALA and ORS Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 02 GAU CK 0058
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 405,
High Courts22 Feb 2018Dismissed
M/S. EASTERN AGRO MARKETING AGENCIES Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0057
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts22 Feb 2018
CHAPOLENDU ROY Vs UNION OF INDIA AND ORS
Gauhati High Court · (2018) 02 GAU CK 0056
High Courts22 Feb 2018Dismissed
SMTI. MAMPI BISWAS Vs SRI RAJIB MITRA
Gauhati High Court · (2018) 02 GAU CK 0055
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 406 - Punishment for Criminal brea
High Courts22 Feb 2018Allowed
AJIJ JAMAN BARBHUIYA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0054
High Courts22 Feb 2018Allowed
RAJ KUMAR MODI and ORS. Vs BAJRANGLAL MODI
Gauhati High Court · (2018) 02 GAU CK 0005
Code of Civil Procedure, 1908, Section 100 - Second appealCode of Criminal Procedure, 1973, Section 107 - Security for keeping the peace in other cases
High Courts21 Feb 2018Dismissed
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs MAYA RANI DAS and ORS
Gauhati High Court · (2018) 02 GAU CK 0053
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts21 Feb 2018Dismissed
MD. MAZID ALI Vs STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0052
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 164, Section 374(2) - Examination of witnesses by police - Power to examine the ac
High Courts20 Feb 2018
CHAMPAK BORTHAKUR Vs STATE BANK OF INDIA and ORS
Gauhati High Court · (2018) 02 GAU CK 0080
High Courts20 Feb 2018Disposed
SMTI MANZUWARA BEGUM Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0063
High Courts20 Feb 2018Disposed
PRASANNA JYOTI BORTHAKUR and ANR. Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0051
High Courts20 Feb 2018
M.K. JOKAI AGRI PLANTATIONS P LTD and ANR Vs COMMISSIONER CENTRAL EXCISE and SERVICE TAX
Gauhati High Court · (2018) 02 GAU CK 0050
High Courts20 Feb 2018
VERNERPUR TEA ESTATE Vs COMMISSIONER OF CENTRAL EXCISE SHILLONG
Gauhati High Court · (2018) 02 GAU CK 0049
Central Excise Act, 1944, Section 11 B
High Courts19 Feb 2018
TAPAS BEZBARUAH. Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0045
Right to Information Act, 2005, Section 19(3) - Appeal
High Courts19 Feb 2018
UNION OF INDIA & ORS Vs MD NAZIMUDDIN ANSARI & ANR
Gauhati High Court · (2018) 02 GAU CK 0042
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14, Rule 16, Rule 15(2), Rule 15(3),