High Courts25 Apr 2018Allowed
BABUL ANSARI and ANR. Vs THE STATE OF ASSAM and ANR.
Gauhati High Court · (2018) 04 GAU CK 0116
Code of Criminal Procedure, 1973 — Section 154(1), 154(3)156(3), 482
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 37 of 63
High Courts25 Apr 2018Dismissed
THE NATIONAL INSURACE CO.LTD. Vs MRS. SARZINA BEGUM @ SARZINA BEWA and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0115
Employees' Compensation Act, 1923 — Section 3, 10, 30Workman's Compensation Rules, 1923 — Rule 28
High Courts25 Apr 2018Disposed Of
NANDA NATH DUTTA Vs THE STATE OF ASSAM AND 6 ORS.
Gauhati High Court · (2018) 04 GAU CK 0114
High Courts24 Apr 2018Disposed Off
C. Alberta Vs State of Mizoram
Gauhati High Court · (2018) 04 GAU CK 0144
Indian Penal Code, 1860 — Section 376(1)Code of Criminal Procedure, 1973 — Section 313
High Courts24 Apr 2018Allowed
AMARJYOTI SARMA Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0131
Constitution of India, 1950 — Article 309
High Courts24 Apr 2018Partly Allowed
INDRA MOHAN BISWAS Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0123
Indian Penal Code 1860 — Section 34, 302, 307, 325
High Courts24 Apr 2018Allowed
SMTI BHANITA GARH and 2 ORS Vs STATE OF ASSAM and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0122
Indian Penal Code 1860 — Section 34, 365, 370, 370(4), 370(5)
High Courts24 Apr 2018Disposed Of
MD. ABDUL JABBAR KHAN Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0121
High Courts24 Apr 2018Disposed Of
TAYEBUR RAHMAN Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0120
High Courts24 Apr 2018Disposed Of
MANOWAR HUSSAIN and 2 ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0119
High Courts24 Apr 2018Disposed Of
LUKENA CHUTIA AND ORS. Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0118
High Courts24 Apr 2018Dismissed
SRISTI and 2 ORS. Vs KAILASH KUMAR SHARMA and 10 ORS.
Gauhati High Court · (2018) 04 GAU CK 0117
Code Of Civil Procedure, 1908 — Section 10, Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 8 Rule 2Contract Act, 1872 — Section 31Specific Relief Act, 1963 — Section 14(c )
High Courts23 Apr 2018Dismissed
NIZAM UDDIN SEIKH Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 04 GAU CK 0134
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code 1860 — Section 302, 354, 307, 376, 448, 449
High Courts23 Apr 2018Disposed Of
DEBASISH KHAUND Vs THE STATE OF ASSAM and 8 ORS.
Gauhati High Court · (2018) 04 GAU CK 0133
High Courts23 Apr 2018Disposed Of
AURO TEA COMPANY PVT. LTD. Vs THE UNION OF INDIA and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0132
High Courts23 Apr 2018
SYED FARUK HUSSAIN KHAN Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0129
High Courts23 Apr 2018Disposed Of
DAFEDAR SINGH Vs THE UNION OF INDIA AND 8 ORS.
Gauhati High Court · (2018) 04 GAU CK 0128
High Courts23 Apr 2018Dismissed
SAMALA KHATUN Vs THE UNION OF INDIA AND 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0127
Foreigners Act, 1946 — Section 9Indian Evidence Act, 1872 — Section 66
High Courts23 Apr 2018Disposed Of
KALAM UDDIN Vs THE UNION OF INDIA AND 5 ORS.
Gauhati High Court · (2018) 04 GAU CK 0126
Constitution of India, 1950 — Article 226
High Courts23 Apr 2018Disposed Of
SMTI. ANJALI DUTTA Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0125