High Courts01 Sept 2016Dismissed
Hanif Ali Sk Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 531 : (2016) 6 GauLR 759 : (2016) 5 GauLT 158
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 14 of 46
High Courts01 Sept 2016Allowed
Hem Kumar Gogoi - Petitoner @HASH Employees''s State Insurance Corporation and Others
Gauhati High Court · (2016) 6 GauLJ 527 : (2017) 1 GauLR 137 : (2016) 4 GauLT 911 : (2016) 5 NEJ 512
Employees State Insurance Act, 1948 - Section 45A(1), Section 45A(2), Section 45B, Section 45C
High Courts01 Sept 2016Allowed
Sri. Bipul Modi alias Mudi S/o Sri Balia Mudi, R/o Latajuri Gaon, P.S.- Borpathar Assam - Appellant @HASH State of Assam and another
Gauhati High Court · (2016) 167 AIC 597 : (2017) 2 GauLR 364 : (2017) 2 GauLT 57
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 364, Section 84
High Courts01 Sept 2016Disposed Off
Sadow Assam Union Co-Operative Bank Karmachari Parishad Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 485 : (2016) 6 GauLR 627
High Courts01 Sept 2016Dismissed
Rohmingthanga S/o Lalhuaia R/o Kawn Veng, Zemabawk - Appellant @HASH State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 173 : (2016) 4 GauLT 1161
Penal Code, 1860 (IPC) - Section 376(2)(f), Section 376(2)(f)
High Courts31 Aug 2016Dismissed
Joytir Moy Chakma Vs Chakma Autonomous District Council
Gauhati High Court · (2017) 2 GauLR 664 : (2016) 5 GauLT 521
Chakma Autonomous District Council (Village Council), Act, 2003 - Section 3(4), Section 8Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Dismissed
Nand Lal Gupta - Petitioner @HASH Union of India and Others
Gauhati High Court · (2016) 6 GauLJ 481 : (2016) 4 GauLT 925
Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Disposed Off
Ritesh Kumar Tibrewala Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 690 : (2016) 4 GauLT 821
Constitution of India, 1950 — Article 226
High Courts31 Aug 2016Disposed Off
Kishlay Foods (Pvt.) Ltd. Vs Union of India
Gauhati High Court · (2017) 346 ELT 186
High Courts31 Aug 2016Allowed
Reliance Retail Limited Vs Jorhat Municipal Board
Gauhati High Court · (2017) 1 GauLT 187
High Courts30 Aug 2016Partly Allowed
Md. Azizur Rahman Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 426
Penal Code, 1860 (IPC) - Section 302
High Courts29 Aug 2016Dismissed
Sri Ganesh Moran Vs State of Assam
Gauhati High Court · (2016) 4 NEJ 121
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7A, Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12(3)(b)
High Courts29 Aug 2016Disposed Off
In re Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 468 : (2016) 4 GauLT 666 : (2016) 5 NEJ 148
Criminal Procedure Code, 1973 (CrPC) — Section 28
High Courts29 Aug 2016Allowed
Chiranjib Kumar - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 6 GauLJ 100 : (2016) 6 GauLR 711 : (2016) 4 GauLT 1190
High Courts26 Aug 2016Partly Allowed
Sri Rajib Dutta Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 418 : (2016) 5 GauLT 373
Arms Act, 1959 - Section 25(1b), Section 27(1)Penal Code, 1860 (IPC) - Section 302
High Courts26 Aug 2016Disposed Off
Md. Fakar Uddin Laskar Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 514 : (2016) 6 GauLR 685 : (2016) 5 GauLT 187
Constitution of India, 1950 - Article 226
High Courts26 Aug 2016Dismissed
Champak Das Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 252 : (2016) 6 GauLR 158 : (2017) 2 GauLT 479
Penal Code, 1860 (IPC) - Section 304
High Courts24 Aug 2016Dismissed
Gopesh Ch. Sarma Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 500 : (2016) 4 GauLT 758
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Allowed
Md. Abdul Hannan Maishan Vs State of Tripura
Gauhati High Court · (2017) CriLJ 1796
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 323