High Courts08 Nov 2012Dismissed
Union of India and Others Vs M/s. Shree Shubham Syndicate and Others
Gauhati High Court · (2013) 2 GLD 562
Central Excises and Salt Act, 1944 — Section 11AFinance Act, 1994 — Section 65, 65(23), 69, 73, 73(1)
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 6 of 64
High Courts08 Nov 2012Dismissed
Government of Assam Vs Bhupati Ranjan Mudoi
Gauhati High Court · (2013) 2 GLT 700
High Courts08 Nov 2012Allowed
Badana Begum (Musstt.) and Others Vs State of Assam
Gauhati High Court · (2013) 1 GLT 692
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 496, 498A
High Courts08 Nov 2012Allowed
Amalgamated Plantations (P) Ltd. Vs Union of India and Others
Gauhati High Court · (2013) 2 GLD 554 : (2013) 2 GLT 413
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excises and Salt Act, 1944 — Section 11, 11B, 11B(1), 11B(2), 11BB
High Courts08 Nov 2012Dismissed
Green Gold (Assam) Pvt. Limited Registered office at Jain Complex, GS Road, Guwahati-781005 Vs Airport Authority of India, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi-3, The Airport Director, Airport Authority of India, LGBI Airport, Guwahati-781015 and M/s Rajesh Trading, Premtalla, P.O., P.S. and District-Silchar, Silchar-788004
Gauhati High Court · (2013) 2 GLD 596 : (2013) 1 GLT 957
Constitution of India, 1950 — Article 226
High Courts08 Nov 2012Allowed
Damodar Panda Vs Union of India and Others
Gauhati High Court · (2013) 2 GLT 778
High Courts08 Nov 2012
State of Assam and Others Vs Muslim Ali (Md.)
Gauhati High Court · (2013) 2 GLT 945
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(e), 4, 9
High Courts08 Nov 2012
Bharat Trading Corporation Vs State of Assam and Ors.
Gauhati High Court · (2013) 2 GLR 588
High Courts08 Nov 2012Dismissed
Pradip Kumar Das Vs Hindustan Paper Corporation and Others
Gauhati High Court · (2013) 1 GLD 484 : (2013) 1 GLT 406
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 28(15), 28(6)
High Courts08 Nov 2012Allowed
Ashok Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (2013) 137 FLR 600 : (2013) 1 GLD 620 : (2013) 1 GLT 400
Industrial Disputes Act, 1947 — Section 10, 31, 31(1), 33, 33(2)(b)
High Courts08 Nov 2012Dismissed
Old United Enterprise (M/s) and Others Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2013) 1 GLT 446
Constitution of India, 1950 — Article 226
High Courts08 Nov 2012Dismissed
Abdul Hannan (MD.) and Others Vs Central Bureau of Investigation and Others
Gauhati High Court · (2013) 2 GLT 61
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 419, 420, 468Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 468
High Courts08 Nov 2012Dismissed
Prabin Kumar Saikia Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 600 : (2013) 2 GLT 524
High Courts07 Nov 2012
Tete Making Vs State of Manipur and Ors.
Gauhati High Court · (2013) 2 GLR 853
National Security Act, 1980 — Section 3, 3
High Courts07 Nov 2012
Rita Monideuri @ Rita Deuri Vs State of Assam and Another
Gauhati High Court · (2013) 1 GLT 557
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 375, 376, 376(2), 415, 417
High Courts02 Nov 2012
Imran Kuan Vs State of Manipur and Ors.
Gauhati High Court · (2013) 2 GLR 585
National Security Act, 1980 — Section 3, 3
High Courts02 Nov 2012
Henel Kipgen Vs State of Manipur and Ors.
Gauhati High Court · (2013) 2 GLR 581
National Security Act, 1980 — Section 3, 3
High Courts02 Nov 2012
Sanglura Sailo (Now Dead) Vs C. Lalrampari
Gauhati High Court · (2013) 2 GLT 274
Registration Act, 1908 — Section 17, 17(1)(b), 23, 25Transfer of Property Act, 1882 — Section 53A, 54, 55
High Courts01 Nov 2012Allowed
Sh. L. Th. Buangpui Vs State of Mizoram and Others
Gauhati High Court · (2013) 2 GLT 199
Constitution of India, 1950 — Article 226, 311(2)
High Courts01 Nov 2012Allowed
Arti Agarwal (Goenka) Vs Amit Goenka
Gauhati High Court · (2013) 1 DMC 803 : (2013) 1 GLT 454
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 126