High Courts20 Nov 2012Dismissed
Partha Das @ Partha Kumar Das Vs State of Tripura and Others
Gauhati High Court · (2013) 1 GLD 701 : (2013) 1 GLT 633
Constitution of India, 1950 — Article 136, 14, 15, 16, 226Land Acquisition Act, 1894 — Section 11A
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 5 of 64
High Courts20 Nov 2012Dismissed
State of Meghalaya Vs Daniel Shabong and Another
Gauhati High Court · (2013) 2 GLT 434
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449
High Courts20 Nov 2012
Chanika Karlong Vs State of Assam
Gauhati High Court · (2013) 1 GLT 566
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Nov 2012
Luku Desari and Others Vs State of Assam
Gauhati High Court · (2013) 2 GLD 270 : (2013) 1 GLT 576
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 299, 300, 302, 323, 325
High Courts20 Nov 2012
Suren Kalita and Another Vs State of Assam
Gauhati High Court · (2013) 2 GLD 644 : (2013) 1 GLT 113
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts19 Nov 2012Dismissed
Coastal Projects Limited Vs State of Tripura and Others
Gauhati High Court · (2013) 3 GLT 176 : (2013) 58 VST 166
Constitution of India, 1950 — Article 226, 300AIncome Tax Act, 1961 — Section 194C(4)Tripura Value Added Tax Act, 2004 — Section 2(36), 4(3)
High Courts19 Nov 2012Dismissed
Nani Gopal Sarkar Vs State of Tripura
Gauhati High Court · (2013) CriLJ 702 : (2013) 1 GLT 69
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 364, 374Penal Code, 1860 (IPC) — Section 375, 376, 376(2)(f), 511
High Courts19 Nov 2012Allowed
Employees State Insurance Corporation Vs Rhino Industries (M/S)
Gauhati High Court · (2013) 1 GLT 756
Employees State Insurance Act, 1948 — Section 1(4), 2, 2(12), 2(15C), 2(g)
High Courts16 Nov 2012
Abala Rajbongshi Vs State of Assam
Gauhati High Court · (2013) 2 GLD 591 : (2013) 1 GLT 618
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Nov 2012
Mittal Store Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 487 : (2012) 56 VST 313
Constitution of India, 1950 — Article 226
High Courts15 Nov 2012Partly Allowed
Ratan Saren Vs State of Assam
Gauhati High Court · (2013) 2 GLD 574
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts14 Nov 2012Allowed
Nongmaithem Rajen Singh Vs State of Manipur and Others
Gauhati High Court · (2013) 1 GLT 7
Constitution of India, 1950 — Article 136, 19(1)(a), 226, 309, 32Land Acquisition Act, 1894 — Section 11ARight to Information Act, 2005 — Section 19, 6(1)
High Courts09 Nov 2012Dismissed
Sri Bajranglal Patadia Vs Sri Dulal Ch. Dey and Sri Kanu Dey
Gauhati High Court · (2012) 11 GAU CK 0053
High Courts09 Nov 2012Dismissed
Anil Ch. Saikia and Others Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 568 : (2013) 2 GLT 539
High Courts09 Nov 2012Dismissed
Panchgram Fishery Co-operative Society Vs Assam Fisheries Development Corporation and Others
Gauhati High Court · (2013) 2 GLD 542 : (2013) 2 GLT 520
High Courts09 Nov 2012
Bhola Ram Kanoo Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 639 : (2013) 2 GLT 390 : (2012) 56 VST 163
Assam General Sales Tax Act, 1993 — Entry 17 of Schedule I
High Courts09 Nov 2012Dismissed
Anand Kr. Goyal Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 571 : (2013) 2 GLT 938
High Courts09 Nov 2012
Excellent Gravure Industries Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 336 : (2012) 56 VST 129
Assam Entry Tax Act, 2008 — Entry 28
High Courts09 Nov 2012Allowed
Damayanti Das Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLT 610
Arms Act, 1959 — Section 25(1)(b)Constitution of India, 1950 — Article 21, 22(1), 226Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Nov 2012Dismissed
Purna Sarma Vs State of Assam
Gauhati High Court · (2013) 1 GLT 53
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 17, 18, 19, 20, 21Penal Code, 1860 (IPC) — Section 201, 302