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Gauhati High Court judgments, 2012

1,280 judgments · page 42 of 64

High Courts23 Apr 2012

Smti. Pinki Das (Sarkar) Vs Swapan Sarkar

Gauhati High Court · (2012) CriLJ 2815 : (2013) 1 DMC 249

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397, 401Family Courts Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 9
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High Courts20 Apr 2012Allowed

Aghnu Gowala Vs State of Assam

Gauhati High Court · (2012) 2 GLT 1112

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302
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High Courts20 Apr 2012

Bijoy Majhi Vs State of Assam

Gauhati High Court · (2012) 4 GLR 36 : (2012) 4 GLT 922

Criminal Procedure Code, 1973 — Section 164, 313Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25, 25, 26, 26
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