High Courts27 Apr 2012

Rajaram Rathi Vs State of Assam

Gauhati High Court · (2013) 2 Crimes 543 : (2012) 3 GLD 94 : (2012) 3 GLT 276

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts27 Apr 2012

State of Assam Vs Sri Prabin Paul

Gauhati High Court · (2012) 3 GLD 85

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 154, 311Evidence Act, 1872 — Section 137, 138, 165
High Courts25 Apr 2012Dismissed

Abdul Haque (MD.) Vs Jesmina Begum Choudhury and Another

Gauhati High Court · (2013) 1 DMC 384 : (2012) 4 GLT 668 : (2013) 3 RCR(Civil) 551 : (2013) 3 RCR(Criminal) 530

Constitution of India, 1950 — Article 20, 20(1), 31(1)Criminal Procedure Code, 1973 (CrPC) — Section 125, 468, 473, 482Penal Code, 1860 (IPC) — Section 406, 498(A)