High Courts05 Jun 2012
Amal Dewan & Anr.(MD.) Vs State of Assam
Gauhati High Court · (2012) 3 GLT 670
Penal Code, 1860 — Section 304, 325, 34, 341Penal Code, 1860 (IPC) — Section 304, 325, 34, 341
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 33 of 64
High Courts05 Jun 2012
Chitta Ranjan Ghosh Vs State of Assam
Gauhati High Court · (2012) 3 GLT 607
Prevention of Food Adulteration Act, 1954 — Section 16, 16, 7, 7
High Courts05 Jun 2012Allowed
Shri Bijay Kumar Choudhury, Ex-Constable No. 860721653 of E/61 Bn. Vs The Union of India and The Commandant, E/61 Bn. Central Reserved Police Force, C/o 99 APO
Gauhati High Court · (2012) 06 GAU CK 0068
Central Reserve Police Force Act, 1949 — Section 11(1), 12(1)Constitution of India, 1950 — Article 226
High Courts05 Jun 2012Dismissed
Smti Kuntala Deka Vs The Gauhati University
Gauhati High Court · (2012) 06 GAU CK 0060
Constitution of India, 1950 — Article 39
High Courts05 Jun 2012
Sri Swapan Choudhury Vs The State of Assam and Sri Milan Bhattacharjee
Gauhati High Court · (2012) 06 GAU CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 397, 397(1)Specific Relief Act, 1963 — Section 5, 6
High Courts05 Jun 2012Allowed
Shri Prasanta Goswami Vs State of Assam
Gauhati High Court · (2012) 06 GAU CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 109, 120(B), 314, 354, 384Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(c), 13(1)(d), 13(1)(d)(ii)(iii), 13(2)
High Courts05 Jun 2012Allowed
Sri Himangshu Das and Sri Harish Das Vs The State of Assam
Gauhati High Court · (2012) 06 GAU CK 0052
Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts05 Jun 2012
Sri Prafulla Saikia Vs The State of Assam and others
Gauhati High Court · (2012) CriLJ 3889
Assam Panchayat Act, 1994 — Section 127(P)(iv)Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 378, 380
High Courts05 Jun 2012Allowed
Tajammal Hussain Choudhury Vs The Gauhati University and others
Gauhati High Court · (2012) 5 GLT 386
Penal Code, 1860 (IPC) — Section 120(B), 306, 34, 420, 468
High Courts05 Jun 2012Dismissed
IC 62912 F, Major Sowmithri, C/O 56 APO, Head Quarters, Northern Command(Dv.) Vs State of Assam, Union of India, Ministry of Defence, New Delhi, Officer-in-Charge, Geleky Police station, Sivasagar, Assam and Sri Krishna Bahadur Chetry
Gauhati High Court · (2012) CriLJ 4278 : (2013) 1 GLD 295
Army Act, 1950 — Section 3(i), 3(ii), 3(x), 6, 69Criminal Procedure Code, 1973 (CrPC) — Section 197, 45Penal Code, 1860 (IPC) — Section 498(A)
High Courts05 Jun 2012
Wajed Ali Vs State of Assam
Gauhati High Court · (2012) 3 GLT 426
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438Penal Code, 1860 (IPC) — Section 34, 342, 361, 366(A)
High Courts05 Jun 2012Allowed
Shri Pawan Kumar Patodia Vs Vijoy Kumar Bhutoria, M/s Hindustan Lever Ltd. and Messrs Chokesey Bhargava and Co. Registrar''s and Share Transfer Agents, Brook Bond India Limited
Gauhati High Court · (2012) 06 GAU CK 0012
Companies Act, 1956 — Section 108, 108B, 110, 111Limitation Act, 1963 — Section 21, 22, 6, 6(1)Securities Contracts (Regulation) Act, 1956 — Section 9
High Courts04 Jun 2012
Smt. Mrinali Barua Patgiri Vs Jayanta Kumar Patgiri
Gauhati High Court · AIR 2012 Guw 170 : (2013) 1 DMC 403
Criminal Procedure Code, 1973 (CrPC) — Section 125, 406Hindu Marriage Act, 1955 — Section 13, 15, 25
High Courts04 Jun 2012
Standard Finance (P) Ltd. Vs State of Assam and others.
Gauhati High Court · (2012) 6 GLR 459
Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 — Section 120(B), 34, 379, 406, 420
High Courts04 Jun 2012
Shri Bhupen Das Vs State of Assam
Gauhati High Court · (2012) 06 GAU CK 0064
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326, 447
High Courts04 Jun 2012
Sri Chandra Mohan Sharma, Ifs Vs The Union of India and others
Gauhati High Court · (2012) 5 GLT 356
All India Services Act, 1951 — Section 2Constitution of India, 1950 — Article 244(2), 244ARight to Information Act, 2005 — Section 7(b)(vii)
High Courts04 Jun 2012
M/s K.K. Enterprise Vs The Union of India and The Indian Institute of Technology
Gauhati High Court · AIR 2012 Guw 151
General Conditions of Contract 2001 — Clause 8
High Courts04 Jun 2012
Sri Ganga Ram Phukan Vs The State of Assam and others
Gauhati High Court · (2013) 1 GLD 74
High Courts03 Jun 2012Dismissed
Sri Sudip Debnath Vs Union of India and Others
Gauhati High Court · (2013) 1 GLD 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts02 Jun 2012Allowed
Shri Goutam Prasadi Vs The State of Tripura.
Gauhati High Court · (2012) 3 GLD 626
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 208, 209, 226Penal Code, 1860 (IPC) — Section 375, 376, 376(1), 415, 417