High Courts06 Jun 2012Allowed
Smt. Prembala Das Vs Sri Laxmi Charan Das
Gauhati High Court · (2012) CriLJ 3743 : (2012) 4 GLT 440
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Family Courts Act, 1984 — Section 19(4)
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 32 of 64
High Courts06 Jun 2012
Manjumoni Borah Das and others. Vs State of Assam and others.
Gauhati High Court · (2012) 06 GAU CK 0096
High Courts06 Jun 2012
Sri Pradip Kumar Sarawagi & others Vs Dipti Gogoi
Gauhati High Court · (2012) 06 GAU CK 0095
High Courts06 Jun 2012
Shri Jhunu Das Vs The State of Tripura
Gauhati High Court · (2012) 3 GLD 633
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(5), 222, 374(2)Penal Code, 1860 (IPC) — Section 354, 376, 376(1), 457, 511
High Courts06 Jun 2012
Pradip Kumar Sarawagi & Ors. Vs Dipti Gogoi
Gauhati High Court · (2012) 3 GLT 628
Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 — Section 34, 406, 420
High Courts06 Jun 2012Allowed
Smt. Laxmi Rani Biswas and Smt. Binada Biswas Vs Sri Nani Gopal Banik and The Oriental Insurance Company Limited
Gauhati High Court · (2012) 06 GAU CK 0069
Motor Vehicles Act, 1988 — Section 166, 173, 174
High Courts06 Jun 2012
Smt. Laimayum Premlata Sharma Vs The State of Tripura and Sri Roopendra Singh
Gauhati High Court · (2012) 06 GAU CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(wa), 325, 360, 372Penal Code, 1860 (IPC) — Section 342, 376(2)(b), 506
High Courts06 Jun 2012Dismissed
Sri Dhwajendra Chandra Roy Vs State of Assam and others
Gauhati High Court · (2012) 06 GAU CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 477A
High Courts06 Jun 2012Allowed
Sri Billal Miah and Others Vs The State of Tripura
Gauhati High Court · (2012) 3 GLD 560
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 374(2)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 109, 149, 306, 307, 324
High Courts06 Jun 2012Allowed
Sri Sagar Chakraborty and Smt. Dipali Chakraborty Vs The State of Tripura and Others
Gauhati High Court · (2013) 2 DMC 523
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Hindu Marriage Act, 1955 — Section 10, 13(1)(i)(a)
High Courts06 Jun 2012Dismissed
Shri Jayanta Saha and Others Vs Shri Tarun Kumar Saha
Gauhati High Court · AIR 2013 Guw 97 : AIR 2013 Guw 93 : (2013) 1 GLD 118 : (2012) 5 GLT 195
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts06 Jun 2012Allowed
Md. Moinul Haque Vs The State of Assam
Gauhati High Court · (2012) CriLJ 3996
Arms Act, 1959 — Section 25(1)(a)
High Courts05 Jun 2012Dismissed
The Chief Secretary, Government of Manipur and Others Vs Smt. Naorem Ongbi Rashmani Devi and Others
Gauhati High Court · AIR 2012 Guw 113
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 25
High Courts05 Jun 2012Allowed
Shri Ratul Dutta Vs The State of Assam
Gauhati High Court · (2012) 06 GAU CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 366(A)
High Courts05 Jun 2012Allowed
Shri Dwijendra Nath Deka Vs The Union of India and others
Gauhati High Court · (2012) 3 GLD 670
High Courts05 Jun 2012Dismissed
Zakir Hussain Vs The State of Assam
Gauhati High Court · (2012) 06 GAU CK 0122
High Courts05 Jun 2012
Dev Prasad Sharma Vs State of Assam
Gauhati High Court · (2012) 06 GAU CK 0114
High Courts05 Jun 2012Allowed
Shri Jugal Borah and others Vs The State of Assam and others
Gauhati High Court · (2012) 06 GAU CK 0107
Assam Panchayat Act, 1994 — Section 15, 15(1), 15(2), 17(3), 18(5)
High Courts05 Jun 2012
Md.Amal Dewan and others Vs State of Assam
Gauhati High Court · (2012) 6 GLR 198
Criminal Procedure Code, 1973 — Section 161, 374(2)Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Penal Code, 1860 — Section 304, 325, 34, 341