High Courts30 Jun 2011Dismissed

Promothesh Ranjan Das (Dr.) Vs State of Assam

Gauhati High Court · (2011) 3 GLT 565

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(1), 155(2), 161, 482, 561APenal Code, 1860 (IPC) — Section 349, 350, 351, 354