High Courts05 Aug 2011Dismissed
The State of Nagaland Vs Industrial Village
Gauhati High Court · (2011) 08 GAU CK 0046
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 19 of 49
High Courts05 Aug 2011Dismissed
Hill View Colony, Industrial Village/Colony, Ao Khel Industrial Village and Lengrijan Village Vs Industrial Village Razuphe and Others
Gauhati High Court · (2011) 08 GAU CK 0025
Census Act, 1948 — Section 4(2), 4(4)
High Courts05 Aug 2011
State Bank of India & Ors. Vs Lalhmachhuana
Gauhati High Court · (2012) 1 GLT 451
High Courts05 Aug 2011
Abang Zeliang Vs Bialakbo Zeliang & Ors.
Gauhati High Court · (2011) 5 GLT 402
High Courts04 Aug 2011
T.C.G.Traders Vs State of Assam and Ors.
Gauhati High Court · (2012) 4 GLR 739
High Courts04 Aug 2011
Sultan Ahmed (Md.) Vs State of Mizoram
Gauhati High Court · (2012) 1 GLT 203
Penal Code, 1860 — Section 302, 376, 384Penal Code, 1860 (IPC) — Section 302, 376, 384
High Courts04 Aug 2011Dismissed
Smti. Kilangnaro Superintendent of Taxes Kohima and Smti. Imtilemla Superintendent of Taxes Vs Mr. Wochamo Odyuo Superintendent of Taxes and The State of Nagaland
Gauhati High Court · (2011) 08 GAU CK 0027
High Courts04 Aug 2011
Ashwani Kumar and Another Vs Sanjay Garg and Others
Gauhati High Court · (2012) 1 GLD 610 : (2011) 4 GLR 339
Constitution of India, 1950 — Article 226
High Courts04 Aug 2011Allowed
Sri Raja Ghosh and Anr Vs State of Assam
Gauhati High Court · (2012) 1 GLD 498
Penal Code, 1860 (IPC) — Section 109, 143, 306, 366, 366A
High Courts03 Aug 2011
Sri Rajendra Reang Vs The State of Tripura
Gauhati High Court · (2011) 4 GLT 392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 34, 364, 392, 394
High Courts03 Aug 2011
C.Malsawmliana Vs State of Mizoram & Ors.
Gauhati High Court · (2011) 5 GLT 487
High Courts03 Aug 2011
Gagan Chandra Tripura Vs State of Tripura & Ors.
Gauhati High Court · (2011) 4 GLT 772
High Courts03 Aug 2011
Puno Chandro Vs State of Mizoram
Gauhati High Court · (2012) 1 GLT 214
Penal Code, 1860 — Section 201, 302Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Aug 2011
Smt. Jyotila Debbarma Vs Union of India (UOI) and The Branch Manager, New India Assurance Company Ltd.
Gauhati High Court · (2011) 08 GAU CK 0066
High Courts02 Aug 2011
Sanjay Kumar Narsinbhai Parmer, Constable No.991140035, Moran Sector, CISF Unit Oil Duliajan Vs Union of India, Ministry of Home, New Delhi.
Gauhati High Court · (2011) 08 GAU CK 0053
High Courts02 Aug 2011Allowed
State of Nagaland Vs Shri. Metongmeren Ao (IAS Retd.) State Vigilance Commissioner Government of Nagaland
Gauhati High Court · (2011) 08 GAU CK 0047
High Courts01 Aug 2011Dismissed
State of Tripura Vs Rahim Miah (Md.)
Gauhati High Court · (2011) 4 GLT 682
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 201, 302, 375, 376(1)
High Courts01 Aug 2011
ICICI Lombard General Insurance Company Ltd. Vs Smt. Sunati Das and Others
Gauhati High Court · (2011) 08 GAU CK 0062
High Courts01 Aug 2011Allowed
Dr. I. Moatemjen Vs The State of Nagaland and 4 (four) Ors.
Gauhati High Court · (2011) 08 GAU CK 0026
Constitution of India, 1950 — Article 226
High Courts01 Aug 2011
The Food Corporation of India Vs Makhama and Sons
Gauhati High Court · (2011) 08 GAU CK 0008