High Courts06 Sept 2011Allowed
Hatem Ali Sheikh Vs State of Assam and Others
Gauhati High Court · (2011) 4 GLT 637
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 15 of 49
High Courts05 Sept 2011
Sri Abhishek Chandra @ Sachin Besarya Vs The State of Tripura and Others
Gauhati High Court · (2011) 4 GLT 431
Administrative Tribunals Act, 1985 — Section 14All India Services (Conduct) Rules, 1968 — Rule 2Constitution of India, 1950 — Article 136, 21, 226, 32, 341
High Courts05 Sept 2011
Sri Sanjit Sarkar Vs The State of Tripura
Gauhati High Court · (2012) 1 DMC 797
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Sept 2011Dismissed
Abdul Hakim Quadri Vs State of Assam
Gauhati High Court · (2012) 1 GLD 469
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 313(1), 313(4), 342Evidence Act, 1872 — Section 24, 25, 26, 27, 28Penal Code, 1860 (IPC) — Section 299, 300, 302, 307, 323
High Courts02 Sept 2011
Sevitao Vs State of Nagaland
Gauhati High Court · (2012) 1 GLD 293 : (2011) 4 GLT 644
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 439Penal Code, 1860 (IPC) — Section 364(A)
High Courts02 Sept 2011Allowed
Larsen and Toubro Ltd and 1 Vs Union of India and Others
Gauhati High Court · (2011) 09 GAU CK 0011
Central Sales Tax Act, 1956 — Section 3, 4, 5, 5(3), 6Constitution of India, 1950 — Article 1, 226, 297Customs Act, 1962 — Section 2(21), 2(24), 2(27)
High Courts01 Sept 2011Allowed
Mr. Gagan Dutta Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 781
Assam Co-operative Societies Act, 1949 — Section 11, 13, 31, 31(3), 33(1)(d)
High Courts01 Sept 2011Dismissed
The State of Assam Vs Shri Dilip Kumar Sarma and Others Shri Dilip Kumar Sarma and Others Vs The State of Assam and Others
Gauhati High Court · (2011) 4 GLT 724
Constitution of India, 1950 — Article 226
High Courts01 Sept 2011Dismissed
M/s. Manilal Gupta and Company and Another Vs Union of India and Others
Gauhati High Court · (2012) 1 GLD 615
High Courts01 Sept 2011Dismissed
Shri Lakhi Goswami Vs State of Assam
Gauhati High Court · (2012) 1 GLD 607
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Sept 2011
Yumnam Ongbi Mary Jones Vs State of Manipur and Ors.
Gauhati High Court · (2012) 4 GLR 407
High Courts01 Sept 2011
Enjil Choudhury Vs Assam Fisheries Development Corporation & Ors.
Gauhati High Court · (2011) 5 GLT 49
Constitution of India, 1950 — Article 226, 226, 299, 299
High Courts01 Sept 2011
State of Manipur Vs Khumanthem Jugeshwar Singh
Gauhati High Court · (2011) 09 GAU CK 0072
High Courts01 Sept 2011
Goodnight L. Syiemlieh Vs Khasi Hills Autonomous District Council
Gauhati High Court · (2013) 1 GLR 779
Khasi Hills Autonomous District (Nomination and Election of Syicm, Deputy Syicm and Headman of Langrin Syeimanship) Act, 2007 — Section 9, 9
High Courts01 Sept 2011Allowed
Khwairakpam Jeeten Singh @ Khomba @ Dene Vs District Magistrate, Imphal West District and Others
Gauhati High Court · (2011) 4 GLT 544
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 124AUnlawful Activities (Prevention) Act, 1967 — Section 10, 13, 19, 39
High Courts01 Sept 2011Dismissed
Bharat Das Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 501
High Courts01 Sept 2011
Salehahmed (Md.) Vs State of Assam & Ors.
Gauhati High Court · (2011) 5 GLT 661
High Courts30 Aug 2011Allowed
Sri Mangal Debbarma Vs The State of Tripura
Gauhati High Court · (2011) 4 GLT 553
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 326, 34
High Courts30 Aug 2011Allowed
Bikash Ghosh and Another Vs State of Tripura
Gauhati High Court · (2012) 1 DMC 840
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 114, 32, 32(1)Penal Code, 1860 (IPC) — Section 304B, 34, 498A