COURT ARCHIVE

Gauhati High Court judgments, 2010

873 judgments · page 6 of 44

High Courts10 Nov 2010

Rabindra Debatrata and Others Vs State of Tripura

Gauhati High Court · (2011) 1 GLT 414

Criminal Procedure Code, 1973 (CrPC) — Section 374Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 16, 2, 4Penal Code, 1860 (IPC) — Section 302, 324, 326, 34, 447

High Courts10 Nov 2010Dismissed

Gautamdas and Another Vs State of Tripura

Gauhati High Court · (2011) 2 GLT 266

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 232, 313, 428Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302

High Courts09 Nov 2010

Manju Jalan Vs Collector of Kamrup

Gauhati High Court · (2011) 4 GLR 592

Assam Land (Requisition and Acquisition) Act, 1964 — Section 11(4), 12(2), 13, 3, 6(3)Land Acquisition Act, 1894 — Section 28, 4(3), 54, 54(1)

High Courts09 Nov 2010

Shantikr Jalan Vs Collector of Kamrup, Guwahati

Gauhati High Court · (2011) 5 GLT 542

Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 11(4), 11(4), 13, 13Land Acquisition Act, 1894 — Section 28, 28

High Courts04 Nov 2010Dismissed

Pawan Kumar Vs State of Mizoram and Others

Gauhati High Court · (2011) 1 GLR 492

Assam Services (Conduct) Rules, 1965 — Rule 12(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 23(1)

High Courts04 Nov 2010Allowed

Shri. Sawarmal Jhunjhunwala Vs State of Meghalaya and Shri Umesh Chand Ghotia

Gauhati High Court · (2010) 11 GAU CK 0059

Assam Land and Revenue Regulation, 1886 — Section 129, 13, 14, 154, 154ACivil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 227

High Courts04 Nov 2010Allowed

Shri Baroda Nath Vs The State of Assam

Gauhati High Court · (2011) 2 GLR 850

Penal Code, 1860 (IPC) — Section 306, 34

High Courts04 Nov 2010Allowed

Samir Dhar Vs Smti. Rama Dey (Dhar) and Another

Gauhati High Court · (2011) CriLJ 1183

Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 311Evidence Act, 1872 — Section 137, 138Penal Code, 1860 (IPC) — Section 494

High Courts04 Nov 2010

Jyoti Prasad Das Vs State of Assam & Anr.

Gauhati High Court · (2010) 11 GAU CK 0049

High Courts04 Nov 2010Dismissed

Mahibuddin Laskar Vs Abdul Matin Laskar

Gauhati High Court · (2010) 11 GAU CK 0047

Transfer of Property Act, 1882 — Section 11, 54, 58

High Courts04 Nov 2010Allowed

Naib Subedar/Nursing Assistant Dijendra Pathak and Others Vs The Union of India (UOI)

Gauhati High Court · (2010) 11 GAU CK 0034

High Courts04 Nov 2010Dismissed

Shri Ramesh Kumar Bawri and Shri Binod Kumar Bawri Vs Shri Wally Marbaniang, Syiem Raid, Syiem of Mylliem and Rangbah Shnong

Gauhati High Court · (2010) 11 GAU CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145

High Courts04 Nov 2010

Khamjeipou Gagmei and Another Vs State of Manipur and Others

Gauhati High Court · (2011) 2 GLT 543

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 74Manipur (Village Authorities in Hill Areas) Act, 1956 — Section 3, 3(3)

High Courts02 Nov 2010

Sewali Saikia & Anr. Vs Dipti Rani Bora & Anr., Legal Heirs of Manik Chandra Bora

Gauhati High Court · (2010) 5 GLT 707

Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 61, 61, 63, 63

High Courts02 Nov 2010Dismissed

Shri Gopal Chauhan and Others Vs The State of Assam

Gauhati High Court · (2010) 11 GAU CK 0044

Penal Code, 1860 (IPC) — Section 147, 302, 304, 323, 325

High Courts02 Nov 2010

Mrinal Khound Vs State of Assam and Ors.

Gauhati High Court · (2010) 11 GAU CK 0013

High Courts01 Nov 2010

New India Assurance Co.Ltd. & Anr. Vs Lalthlanawma & Ors.

Gauhati High Court · (2010) 5 GLT 419

Motor Vehicles Act, 1988 — Section 166, 166

High Courts26 Oct 2010Dismissed

BK Tiwari Electrical Pvt. Ltd. Vs North Eastern Hill University (NEHU), The Registrar North Eastern Hill University (NEHU), The Executive Engineer (Electrical) and The Vice Chancellor North Eastern Hill University (NEHU)

Gauhati High Court · (2010) 10 GAU CK 0020

High Courts26 Oct 2010Dismissed

Shri Jashor Ali Vs State of Meghalaya and Others

Gauhati High Court · (2010) 10 GAU CK 0010

High Courts22 Oct 2010Dismissed

Shri Rafique Uddin Bharbhuiya Vs Union of India (UOI) and Others

Gauhati High Court · (2011) 6 GLR 832

Administrative Tribunals Act, 1985 — Section 21