High Courts02 Mar 2010Dismissed
Hes Infra (P) Ltd. Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 5 GLR 131
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2010
873 judgments · page 37 of 44
High Courts02 Mar 2010Allowed
Rupesh Kumar Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 4 GLR 39 : (2010) 2 GLT 991
Army Act, 1950 — Section 116, 52Army Rules, 1954 — Rule 23, 23(1), 24(2)
High Courts02 Mar 2010
Usha Rani Singha Vs State of Assam and Others
Gauhati High Court · (2011) 1 GLR 439
High Courts26 Feb 2010Allowed
Shri Kalyan Kumar Bhattacharjee Vs Smt. Pratibha Chakraborty and Another
Gauhati High Court · (2010) 2 GLD 397 : (2010) 6 GLR 420 : (2010) 2 GLT 937
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 107, 108, 66, 67, 68Hindu Succession Act, 1956 — Section 8
High Courts26 Feb 2010Dismissed
Tlangduhi Vs State of Mizoram and Others
Gauhati High Court · (2010) 4 GLR 65 : (2010) 2 GLT 815
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Feb 2010Allowed
Hira Gogoi @ Dihingia Vs Mitali Patra and Others
Gauhati High Court · (2010) 3 GLT 22
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts25 Feb 2010Dismissed
Shri Abdus Samad Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 2 GLD 755 : (2010) 2 GLT 989
High Courts25 Feb 2010Dismissed
Commissioner of Income Tax Vs Shrimanta Sankar Academy
Gauhati High Court · (2010) 236 CTR 607 : (2010) 6 GLR 685 : (2010) 325 ITR 261
Income Tax Act, 1961 — Section 10, 12A, 12AA, 260A
High Courts25 Feb 2010Dismissed
Md. Jamal Ali Vs State of Assam and Another
Gauhati High Court · (2010) 2 GLD 753
Foreigners Act, 1946 — Section 9
High Courts25 Feb 2010Dismissed
Tarabhanu Begum Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 2 GLD 297
High Courts24 Feb 2010
State of Mizoram and Another Vs Smt. H. Lalbiaktluangi
Gauhati High Court · (2010) 2 GLD 175 : (2010) 3 GLT 20
Mizoram Motor Vehicles Rules, 1995 — Rule 258(1)Motor Vehicles Act, 1988 — Section 163A
High Courts24 Feb 2010Allowed
Smt. Bawihthuami and Others Vs State of Mizoram and Others
Gauhati High Court · (2010) 2 GLD 167 : (2011) 3 GLR 544 : (2012) 3 GLT 247
Constitution of India, 1950 — Article 14, 300A
High Courts24 Feb 2010
Mrs. Rohima Begum Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 429
Assam Panchayat Act, 1994 — Section 15, 15(2)Constitution of India, 1950 — Article 226
High Courts24 Feb 2010Allowed
Khehoto Sema and Others Vs Imtijungshi Jamir and Others
Gauhati High Court · (2011) 1 GLR 775
Constitution of India, 1950 — Article 14
High Courts24 Feb 2010Allowed
Tarun Ch. Deka Vs State of Assam and Others
Gauhati High Court · (2011) 1 GLR 412
Assam State Archives (Gazetted) Service Rules, 2000 — Rule 3, 6, 8Constitution of India, 1950 — Article 309
High Courts24 Feb 2010Allowed
Md. Harun Rashid Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 434 : (2011) 1 GLR 313
Assam Panchayat (Financial) Rules, 2002 — Rule 47(10)Constitution of India, 1950 — Article 226
High Courts23 Feb 2010Dismissed
Gobinda Ch. Koch Vs State of Assam
Gauhati High Court · (2010) 3 GLR 727
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 333, 427
High Courts23 Feb 2010Dismissed
Ms. Rita Yorung and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 849 : (2010) 2 GLT 276
Constitution of India, 1950 — Article 309Tourist Information Officer Recruitment Rules, 1999 — Rule 3, 7
High Courts23 Feb 2010Allowed
Sri Stephen Lakra and Others Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 301 : (2010) 6 GLR 601
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010
Bogai Bora Vs State of Assam
Gauhati High Court · (2010) 3 GLR 745 : (2010) 2 GLT 263
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304