High Courts16 Nov 2009Dismissed
Bongaigaon Refinery and Petrochemicals Ltd. Vs Buildsworth (P.) Ltd. and Another
Gauhati High Court · (2010) 4 GLR 315 : (2009) 5 GLT 397
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37, 37(1)
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 7 of 44
High Courts16 Nov 2009Dismissed
Rajkumar Kheroda Singh and Others Vs S. Sunderlal, IAS
Gauhati High Court · (2010) 5 GLR 105 : (2010) 1 GLT 305
High Courts13 Nov 2009Allowed
Shri Dipak Das alias Dipak Ch. Das Vs Shri Nripesh Chandra Roy and Another
Gauhati High Court · (2010) 1 GLD 373
Workmens Compensation Act, 1923 — Section 30(1)
High Courts13 Nov 2009
Nghiangchhani Vs State of Mizoram
Gauhati High Court · (2010) 2 GLR 214
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts13 Nov 2009Allowed
Jamuna Das and Others Vs State of Tripura and Others
Gauhati High Court · (2010) 2 GLR 765
Motor Vehicles Act, 1988 — Section 173
High Courts13 Nov 2009Allowed
Dipak Das alias Dipak Ch. Das Vs Nripesh Chandra Roy and Another
Gauhati High Court · (2010) 2 GLR 452 : (2010) 1 GLT 376
Workmens Compensation Act, 1923 — Section 30(1)
High Courts13 Nov 2009Allowed
Smt. Jamuna Das and Others Vs State of Tripura and Others
Gauhati High Court · (2010) 1 GLD 400
Motor Vehicles Act, 1988 — Section 173
High Courts13 Nov 2009Dismissed
Prabhakar Goswami Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 5 GLR 121 : (2010) 2 GLT 55
Central Reserve Police Force Act, 1949 — Section 10, 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts13 Nov 2009Dismissed
State of Mizoram Vs Shri Sanglian
Gauhati High Court · (2010) 1 Crimes 690 : (2010) 2 GLD 329 : (2010) 2 GLT 144
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts12 Nov 2009Dismissed
Ranvijay Kumar Gupta @ Pappu Vs Anand Kishore Madhesia
Gauhati High Court · (2010) 2 BC 646 : (2010) 1 GLT 533
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts12 Nov 2009Allowed
Kalyan Neog Vs Rashmi Rekha Hazarika Neog
Gauhati High Court · (2010) 5 GLR 24 : (2010) 1 GLT 364
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts12 Nov 2009Dismissed
Syed Ali Shikdar and Others Vs State of Assam and Others
Gauhati High Court · (2010) 4 GLR 436 : (2010) 2 GLT 64
Constitution of India, 1950 — Article 226, 32
High Courts11 Nov 2009Allowed
Kirlipadu Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 1 GLT 323
High Courts11 Nov 2009
Commercial Iron and Steel Co. (P.) Ltd. and Others Vs Akshay Ispat and Ferro Alloys (P.) Ltd. and Others
Gauhati High Court · (2010) 3 GLR 38 : (2011) 1 GLT 139
Constitution of India, 1950 — Article 21, 226, 226(2), 32Criminal Procedure Code, 1973 (CrPC) — Section 160, 160(1), 179Penal Code, 1860 (IPC) — Section 420
High Courts11 Nov 2009
North Eastern Electric Power Corporation Ltd. and Another Vs Government of Mizoram and Others
Gauhati High Court · (2010) 1 GLR 473 : (2010) 29 VST 387
Mizoram Sales Tax Act, 1989 — Section 2(10), 2(19)
High Courts11 Nov 2009Allowed
Chakreswar Kalita @ Chakra Kalita and Another Vs State of Assam
Gauhati High Court · (2006) 1 GLT 575
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 326, 34
High Courts10 Nov 2009Dismissed
Chand Mohammad Vs State of Assam and Others
Gauhati High Court · (2010) 3 GLR 817 : (2010) 2 GLT 452
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Nov 2009Dismissed
Commissioner of Income Tax Vs Deep Baruah
Gauhati High Court · (2010) 2 GLR 419
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 143(1)
High Courts09 Nov 2009
Abdul Sufan and Others Vs The State of Tripura
Gauhati High Court · (2010) CriLJ 805 : (2010) 4 GLR 408 : (2009) 5 GLT 600
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
High Courts09 Nov 2009
Synraniang Nongshlong and Another Vs State of Meghalaya and Others
Gauhati High Court · (2010) 2 GLR 635 : (2010) 2 GLT 456
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 403