High Courts22 May 2009
Narayan Chandra Roy Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLT 274
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 28 of 44
High Courts22 May 2009
Shri Abdul Latif Vs The Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 278 Supp
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3, 8(1)
High Courts21 May 2009
Ch. Sana Devi and Others Vs State of Manipur and Another
Gauhati High Court · (2009) 6 GLR 52 : (2009) 5 GLT 673
High Courts21 May 2009Allowed
Shri Prabhat Choudhury Vs State of Assam (Tow and Country Planning Dept.), The Assam State Housing Board and The Commissioner of Assam State Housing Board
Gauhati High Court · (2009) 05 GAU CK 0033
High Courts21 May 2009
Mostafa Ahmed Choudhury Vs Faruque Ahmed Choudhury and Others
Gauhati High Court · (2009) 1 GLD 209 Supp : (2010) 6 GLR 381
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 202, 203Penal Code, 1860 (IPC) — Section 406, 420
High Courts21 May 2009Dismissed
Sri Siraj Hazarika Vs The State of Assam and Others
Gauhati High Court · (2009) 1 GLD 217 Supp : (2009) 4 GLT 550
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 302, 307, 326, 442, 447
High Courts19 May 2009Allowed
Bhaiti Ali Vs State of Assam
Gauhati High Court · (2009) 2 GLD 565
Criminal Procedure Code, 1973 (CrPC) — Section 122, 164, 313, 399Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts19 May 2009Dismissed
Smt. Manalisha Bhattarcharyya Vs State of Assam and Others
Gauhati High Court · (2009) 122 FLR 423 : (2009) 1 GLD 205 Supp
Constitution of India, 1950 — Article 226
High Courts19 May 2009Dismissed
Md. Baharul Islam Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 5 GLR 254 : (2009) 4 GLT 804
High Courts19 May 2009Allowed
Oriental Insurance Co. Ltd. Vs Cicilia Marbaniang and Others
Gauhati High Court · (2010) ACJ 1742
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 May 2009Allowed
Bhaiti Lal Vs State of Assam
Gauhati High Court · (2010) 1 GLR 844 : (2009) 4 GLT 604
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts18 May 2009Allowed
Shri W. Sanatombi Singh Vs Commissioner/Secretary (Power), Govt. of Manipur and Others
Gauhati High Court · (2009) 2 GLD 74
Central Civil Services (Pension) Rules, 1972 — Rule 33, 34, 49, 49(2)Constitution of India, 1950 — Article 309
High Courts16 May 2009
Abdul Kuddus Ali and Another Vs State of Assam
Gauhati High Court · (2009) 4 GLT 1
Penal Code, 1860 (IPC) — Section 302, 313, 325, 34
High Courts16 May 2009
Runa Paul (Smt.) Vs State of Tripura
Gauhati High Court · (2009) 2 GLD 311 : (2010) 3 GLT 180
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 366
High Courts16 May 2009
Samsul Haque @ Samsul Doctor and Others Vs State of Assam
Gauhati High Court · (2010) 1 GLT 635
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 150, 151
High Courts15 May 2009Dismissed
Rajeswari Debbarma and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 891 : (2009) 3 GLT 338
Constitution of India, 1950 — Article 226
High Courts15 May 2009Allowed
Narayan Majumdar Vs State of Tripura
Gauhati High Court · (2009) 5 GLR 850 : (2009) 3 GLT 522
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374Penal Code, 1860 (IPC) — Section 376, 511
High Courts15 May 2009Dismissed
Gautam Sarma and Another Vs Sanyukta Baruah (Smt.)
Gauhati High Court · (2009) 2 GLD 248 : (2009) 3 GLT 1
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 155, 155(2)Foreign Exchange Regulation Act, 1973 — Section 25, 3, 4, 5, 56
High Courts15 May 2009
Shri Bircha Kurmi Vs State of Assam
Gauhati High Court · (2009) 1 GLD 300 Supp : (2009) 3 GLT 117
Evidence Act, 1872 — Section 25Police Act, 1861 — Section 1
High Courts15 May 2009Dismissed
Ranjit Kumar Bhuiyan and Others Vs State of Assam and Others
Gauhati High Court · (2010) 4 GLR 808