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Gauhati High Court judgments, 2008

851 judgments · page 31 of 43

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High Courts02 Apr 2008

President, Shri Pachungnun Chonglian of Bungmual Churachandpur Town and Others Vs Dhirendra Singh and Others

Gauhati High Court · (2009) CriLJ 608

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
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High Courts02 Apr 2008Allowed

Sapan Kumar Das Vs Union of India (UOI) and Others

Gauhati High Court · (2009) 4 GLR 663 : (2008) 2 GLT 535

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High Courts02 Apr 2008

Pachungnung and Others Vs Dhirendra Singh and Others

Gauhati High Court · AIR 2009 Guw 1 : (2008) 2 GLT 206

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
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High Courts02 Apr 2008

Rambir Singh and Others Vs State of Tripura

Gauhati High Court · (2008) 3 GLT 65

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
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High Courts02 Apr 2008

United India Insurance Company Ltd. Vs Kshetrimanum Khomei Singh and Anr.

Gauhati High Court · (2008) 4 GLR 396

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High Courts01 Apr 2008

New India Assurance Co. Ltd. Vs Md. Abdul Kalam

Gauhati High Court · (2008) 117 FLR 1072 : (2009) 3 GLR 135 : (2009) 1 GLT 138

Workmens Compensation Act, 1923 — Section 21(1)(b), 30
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High Courts01 Apr 2008

Oriental Insurance Company Limited Vs Musstt. Hazira Bibi and Others

Gauhati High Court · (2008) 2 GLT 463 : (2008) 2 GLT 462

Motor Vehicles Act, 1988 — Section 173
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High Courts01 Apr 2008Allowed

United India Insurance Co. Ltd. Vs Dipen Nath and Another

Gauhati High Court · (2009) ACJ 2030 : AIR 2009 Guw 12 : (2009) 3 GLR 647

Motor Vehicles Act, 1988 — Section 147, 165, 166, 173
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High Courts01 Apr 2008

Oriental Insurance Company Limited Vs Zothanpari and Another

Gauhati High Court · (2008) 4 GLT 145

Motor Vehicles Act, 1988 — Section 163A, 170, 173
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High Courts01 Apr 2008Dismissed

S.B. Enterprise Vs Hindustan Paper Corporation Ltd. and Others

Gauhati High Court · (2009) 3 GLR 455 : (2008) 3 GLT 787

Constitution of India, 1950 — Article 226
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High Courts28 Mar 2008Dismissed

Sorojini Devi and Another Vs Oinam Jugeshwar Singh and Others

Gauhati High Court · (2009) 3 GLR 279 : (2008) 2 GLT 198

MANIPUR PANCHAYATI RAJ ACT, 1994 — Section 49, 57
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High Courts28 Mar 2008

Md.Taizuddin Ahmed Vs State of Assam and Ors.

Gauhati High Court · (2008) 4 GLR 377

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High Courts28 Mar 2008

Rajesh Kumar Vs State of Tripura and Ors.

Gauhati High Court · (2008) 4 GLR 7

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High Courts28 Mar 2008

Set Discovery (P.) Ltd. Vs Viswadarshan Cable Network and ors.

Gauhati High Court · (2008) 4 GLR 94

Telecom Regulatory Authority of India Act, 1997 — Section 14, 14, 15, 15
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High Courts27 Mar 2008Allowed

Oriental Insurance Co. Ltd. Vs Umesh Nath and Another

Gauhati High Court · (2009) 5 GLR 253 : (2009) 1 GLT 564

Workmens Compensation Act, 1923 — Section 2, 4, 4(2), 4A, 4A(1)
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High Courts27 Mar 2008Dismissed

Riazuddin Mia Vs Sahidul Islam Choudhury and Others

Gauhati High Court · (2009) 2 GLR 804 : (2008) 3 GLT 667

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 133Criminal Procedure Code, 1973 (CrPC) — Section 100, 109, 144
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High Courts26 Mar 2008

Santosh Boro and Others Vs State of Meghalaya

Gauhati High Court · (2008) 2 GLT 1

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 165, 281Evidence Act, 1872 — Section 17, 18, 19, 20, 21
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High Courts25 Mar 2008Dismissed

Sarif Uddin and Others Legal Heirs of Habib Ali Vs Mujamil Ali @ Abdur Rahman Choudhary and Others

Gauhati High Court · (2009) 3 GLR 611 : (2008) 4 GLT 355

Assam (temporarily Settled Areas) Tenancy Act, 1971 — Section 19
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High Courts25 Mar 2008Allowed

Debajit Chakraborty Vs Union of India (UOI) and Others

Gauhati High Court · (2008) 2 GLT 439

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High Courts25 Mar 2008

Baikuntha Rajbongshi Vs Union of India and Ors.

Gauhati High Court · (2008) 4 GLR 424

Central Reserve Police Force Rules, 1955 — Rule 12, 12
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