High Courts27 Aug 2008
Haricharan Basumatary Vs State of Assam
Gauhati High Court · (2009) 1 GLD 710 Supp : (2008) GLT 599 Supp
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 13 of 43
High Courts26 Aug 2008
Lalzidingaralte and Others Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 790
High Courts26 Aug 2008Dismissed
Management of Boisahabi Tea Estate Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (2008) 4 GLT 920 : (2009) 1 LLJ 639
Industrial Disputes Act, 1947 — Section 10Payment of Gratuity Act, 1972 — Section 4, 5
High Courts26 Aug 2008Allowed
Madhu Jelwa Vs Ashok Seberawal and Another
Gauhati High Court · (2009) 1 GLR 318 : (2009) 5 GLT 514
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 43 Rule 1, 107
High Courts25 Aug 2008
Babulal Sharma Vs Sant Kumar Bajoria
Gauhati High Court · (2008) 3 GLT 655
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts25 Aug 2008Dismissed
Sandip Kar and Others Vs Pampy Kar
Gauhati High Court · (2009) 1 GLR 329 : (2009) 1 GLT 663
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482, 561APenal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Aug 2008
Saiful Islam Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLT 363
High Courts22 Aug 2008Dismissed
Church of God Vs State of Meghalaya and Others
Gauhati High Court · (2011) 1 GLT 325
Meghalaya Societies Registration Act, 1983 — Section 10, 11
High Courts22 Aug 2008Dismissed
Md. Noor Hussain Vs State of Assam
Gauhati High Court · (2009) 5 GLR 546 : (2009) 1 GLT 669
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts22 Aug 2008Dismissed
Bharati Das (Modak) and Others Vs Ranjit Kumar Das and Others
Gauhati High Court · (2009) 1 GLT 205
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 6 Rule 17, 115 , 115(1)Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts21 Aug 2008
James Techi Tara and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 3 GLR 533
Arunachal Pradesh Co-operative Societies Act, 1978 — Section 79(1)Constitution of India, 1950 — Article 226
High Courts20 Aug 2008
Ashok Subba Vs State of Meghalaya and Others
Gauhati High Court · (2010) 1 GLR 184 : (2008) GLT 533 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2008Dismissed
Jenis Lalengzauvi Khenglawt Vs State of Meghalaya and Others
Gauhati High Court · (2009) 2 GLR 603
High Courts19 Aug 2008Dismissed
Oinam Dineshwor Singh Vs State of Manipur and Others
Gauhati High Court · (2009) 6 GLR 381 : (2008) GLT 549 Supp
Arms Act, 1959 — Section 25(1C)Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 8
High Courts19 Aug 2008Dismissed
Indian Potash Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 119 FLR 367 : (2008) GLT 741 Supp : (2009) 1 LLJ 673
Industrial Disputes Act, 1947 — Section 25U, 33C
High Courts18 Aug 2008
Motior Rahman Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 478 : (2008) 4 GLT 950
Assam Panchayat (Financial) Rules, 2002 — Rule 47(10)
High Courts14 Aug 2008
State of Assam Vs Subhendu Sorcar
Gauhati High Court · (2013) 1 GLT 331
Criminal Procedure Code, 1973 (CrPC) — Section 362, 397, 482Penal Code, 1860 (IPC) — Section 170, 419, 420, 468, 473
High Courts14 Aug 2008Dismissed
Mega Kleen Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 3 GLR 552 : (2009) 1 GLT 699
Constitution of India, 1950 — Article 14, 16, 19(1), 226
High Courts14 Aug 2008Dismissed
Mukesh Kumar Vs State of Mizoram and Others
Gauhati High Court · (2009) 1 GLR 283 : (2009) 1 GLT 503
High Courts14 Aug 2008Allowed
Juwaidur Rahman and Another Vs State of Assam
Gauhati High Court · (2009) 2 GLT 340
Penal Code, 1860 (IPC) — Section 302, 324, 34, 447