High Courts11 Sept 2008Dismissed
Bhaben Basumatary and Others Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 729
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 10 of 43
High Courts11 Sept 2008Dismissed
Farid Uddin Choudhury Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 605 : (2009) 1 GLT 237
High Courts11 Sept 2008Allowed
Ojing Tasing Vs State of Arunachal Pradesh
Gauhati High Court · (2010) 1 GLR 784 : (2009) 2 GLT 125
Penal Code, 1860 (IPC) — Section 333, 34, 353, 448, 506
High Courts11 Sept 2008Dismissed
Tapan Debbarma Vs State of Tripura
Gauhati High Court · (2008) CriLJ 4637 : (2008) 4 GLT 849
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300, 302
High Courts11 Sept 2008Allowed
Siba Prashad Das Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 102
High Courts11 Sept 2008Allowed
Bapok Borang Vs Arunachal Pradesh Public Service Commission and Others
Gauhati High Court · (2008) GLT 721 Supp
High Courts11 Sept 2008Dismissed
J.D. Pharmaceuticals Vs Apashi Enterprise and Another
Gauhati High Court · (2008) 4 GLT 970
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 15, 151Constitution of India, 1950 — Article 227
High Courts10 Sept 2008Allowed
Abdul Gafur and Others Vs State of Assam
Gauhati High Court · (2009) 2 GLT 83
Penal Code, 1860 (IPC) — Section 149, 302
High Courts10 Sept 2008
Chandramati Devi Vs Rajib Bora and Others
Gauhati High Court · (2008) 4 GLT 293
Contempt of Courts Act, 1971 — Section 12
High Courts10 Sept 2008Dismissed
Pu Lalkanglova Sailo Vs Pi Ngurthantluangi Sailo
Gauhati High Court · AIR 2009 Guw 39 : (2009) 2 GLR 516
Legal Services Authorities Act, 1987 — Section 19, 20, 21, 22, 22C
High Courts10 Sept 2008Dismissed
Smt. Rajeswari Debbarma and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 650 : (2009) 2 GLT 933
Constitution of India, 1950 — Article 226
High Courts10 Sept 2008Dismissed
Ghana Kanta Nath Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 548 Supp
Assam Directorate Establishment (Ministerial) Services Rules, 1973 — Rule 12, 19, 19(3)(4), 19(7), 8
High Courts10 Sept 2008Dismissed
Nanotech (P) Ltd. and Others Vs Nilkamal Ltd. and Another
Gauhati High Court · (2009) 1 GLD 551 Supp : (2009) 2 GLT 14
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 181(4), 205, 482Penal Code, 1860 (IPC) — Section 120B, 406, 415, 417, 420
High Courts09 Sept 2008Dismissed
Hemanta Bhattacharjee and Others Vs State of Assam and Others
Gauhati High Court · (2010) 5 GLR 428 : (2008) 4 GLT 7
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Sept 2008Dismissed
Md. Abdulla S.K. Vs Jyotsna Bewa and Another
Gauhati High Court · (2009) 1 GLR 369
Waqf Act, 1995 — Section 3, 36, 37, 37(2), 37(3)
High Courts09 Sept 2008Dismissed
Meghnath Saikia Vs Xinmin
Gauhati High Court · (2008) 4 GLT 702
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts09 Sept 2008
Smt. Chaya Rani Dey Vs Sunil Kumar Paul and Others
Gauhati High Court · AIR 2009 Guw 59 : (2009) 2 GLR 28 : (2008) GLT 671 Supp
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 8Limitation Act, 1963 — Article 64, 65
High Courts09 Sept 2008Allowed
Sri. Monoranjan Banerjee and Others Vs Smt. Bipasa Bose and Others
Gauhati High Court · (2009) 1 GLD 400 : (2008) GLT 710 Supp
Assam Land and Revenue Regulation, 1886 — Regulation 147, 151Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5(1)(a)
High Courts09 Sept 2008Dismissed
Amar Nath Kumar and Others Vs Mrinal Kanti Khullar and Others
Gauhati High Court · (2009) 1 GLD 479 Supp : (2009) 1 GLT 231
Assam Land and Revenue Regulation, 1886 — Regulation 116, 116A, 151Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), Order 20 Rule 7, 144
High Courts09 Sept 2008Dismissed
Nityananda Dowarah Vs State of Assam
Gauhati High Court · (2009) 2 GLT 852
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302