High Courts10 May 2007Allowed
Tafizali and Another Vs State of Assam
Gauhati High Court · (2007) 3 GLT 481
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 366
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 25 of 41
High Courts10 May 2007Allowed
Soleman Ali (Md.) Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 778
Constitution of India, 1950 — Article 14, 16
High Courts10 May 2007
Union of India Vs Prakash Chand
Gauhati High Court · (2007) 4 GLR 66
Constitution of India, 1950 — Article 21, 21
High Courts10 May 2007
Shybun Lyngdoh Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 255 : (2007) 8 VST 776
Assam Value Added Tax Act, 2003 — Section 76, 76(4)Constitution of India, 1950 — Article 226
High Courts10 May 2007
Md. Jamiruddin Ahmed Vs State of Assam
Gauhati High Court · (2008) CriLJ 586
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts10 May 2007
Runa Nath @ Rina Nath Vs State Of Tripura
Gauhati High Court · (2010) 3 GLT 254
Penal Code, 1860 — Section 120BPenal Code, 1860 (IPC) — Section 120B
High Courts08 May 2007Dismissed
All Manipur Aided Elementary Schools Unapproved Teachers'' Association Vs Henry K. Heni and Others
Gauhati High Court · AIR 2008 Guw 98 : (2009) 1 GLR 821 : (2008) 2 GLT 27
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
High Courts08 May 2007
United India Insurance Co. Ltd. Vs Kalitara Sarkar and Others
Gauhati High Court · (2008) GLT 76 Supp
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(4), 141
High Courts08 May 2007
All Manipur Aided Elementary Schools Unapproved Teacher''s Association Vs Henry K. Heni and Others
Gauhati High Court · AIR 2008 Guw 98 : (2009) 1 GLR 821 : (2008) 2 GLT 27
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
High Courts08 May 2007Dismissed
Mafiqul Hussain Vs Abul Basar and Others
Gauhati High Court · (2007) 3 GLT 476
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 427, 434, 447
High Courts08 May 2007
Issa Industries Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 629
Constitution of India, 1950 — Article 12, 226
High Courts08 May 2007
Subrata Dutta and Others Vs State of Meghalaya and Others
Gauhati High Court · (2007) 4 GLT 112
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 5
High Courts04 May 2007
Gita Rani Moral and Others Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2008) GLT 224 Supp
Motor Vehicles Act, 1988 — Section 166, 173
High Courts04 May 2007
Oriental Insurance Co. Ltd. Vs Subhash Barman and Another
Gauhati High Court · (2008) ACJ 2632 : (2007) 114 FLR 95 : (2007) 3 GLT 147
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 147
High Courts04 May 2007Dismissed
Ganesh Electric Stores Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 CTLJ 333 : (2007) 3 GLT 454
Constitution of India, 1950 — Article 14, 19, 226Reserve Bank of India Act, 1934 — Section 42Banking Regulation Act, 1949 — Section 35
High Courts04 May 2007
Union of India (UOI) and Others Vs Durmesh Coal and Others
Gauhati High Court · (2007) 4 GLT 139
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 72, 73
High Courts03 May 2007Allowed
Basiruddin Vs State of Assam
Gauhati High Court · (2009) 1 GLR 592 : (2007) 3 GLT 384
Penal Code, 1860 (IPC) — Section 302
High Courts02 May 2007
Associated Tyre Company Vs Commissioner of Taxes and Others
Gauhati High Court · (2009) 19 VST 313
Constitution of India, 1950 — Article 286, 366
High Courts02 May 2007
Barnabas Induar Vs State of Assam
Gauhati High Court · (2007) 3 GLT 381
Penal Code, 1860 (IPC) — Section 302, 447
High Courts02 May 2007Dismissed
Mariamun Nessa and Others Vs State of Assam and Another
Gauhati High Court · (2007) 3 GLT 306
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304, 34