High Courts14 Dec 2007Allowed
Anupam Choudhury Vs State of Assam and Others
Gauhati High Court · AIR 2008 Guw 189 : (2008) 2 GLT 589
Land Acquisition Act, 1894 — Section 11, 12, 15, 18, 23
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 2 of 41
High Courts13 Dec 2007Dismissed
Rantosh Dhar Vs Sashi Prakash and Another
Gauhati High Court · (2008) 1 GLT 201
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 2
High Courts13 Dec 2007Allowed
Kamal Ch. Borah Vs State of Assam
Gauhati High Court · (2008) 3 GLT 540
Penal Code, 1860 (IPC) — Section 366, 372
High Courts12 Dec 2007Dismissed
Santosh Sarkar and Another Vs State of Arunachal Pradesh
Gauhati High Court · (2008) 1 GLT 572
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 362, 363, 366, 375
High Courts12 Dec 2007Dismissed
Jalal Ahmed Mazumdar Vs State of Assam
Gauhati High Court · (2008) CriLJ 1235 : (2008) 1 GLT 403
COMPANIES ACT, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 389, 482Penal Code, 1860 (IPC) — Section 307, 324, 34, 341, 347
High Courts11 Dec 2007Allowed
Nameirakpam Dhiren Singh and Others Vs State of Manipur and Another
Gauhati High Court · (2009) 1 GLR 161
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 245, 482Penal Code, 1860 (IPC) — Section 120, 120B, 121, 121A, 403
High Courts11 Dec 2007Allowed
Dr. Moirangthem Kiranchand Singh Vs State of Manipur and Another
Gauhati High Court · (2009) 6 GLR 896
Constitution of India, 1950 — Article 226, 309
High Courts11 Dec 2007Dismissed
Mohanlal Pradhan Vs State Bank of India and Others
Gauhati High Court · (2008) 4 GLT 347
Penal Code, 1860 (IPC) — Section 409, 419, 420
High Courts11 Dec 2007
Robin Dhekial Phukan Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 2 GLT 876
Constitution of India, 1950 — Article 22
High Courts07 Dec 2007Allowed
Edentinora Mawthoh Vs State of Meghalaya and Others
Gauhati High Court · (2008) 1 GLT 732
High Courts07 Dec 2007Allowed
Paoliamsoi Vaiphei Vs The Council of Higher Secondary Education and Others
Gauhati High Court · (2008) 1 GLT 585
Constitution of India, 1950 — Article 14, 21, 311
High Courts07 Dec 2007
Ratul Sarma and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2008) 2 GLR 1
Assam Survey and Settlement Centre Rules, 1992 — Rule 23, 23
High Courts07 Dec 2007Dismissed
Subhash Datta Vs State of Tripura
Gauhati High Court · (2008) 3 GLT 560
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Dec 2007
Geeta Banikya Vs Niva Banikya and Ors.
Gauhati High Court · (2008) 2 GLR 4
Penal Code, 1860 — Section 441Penal Code, 1860 (IPC) — Section 441
High Courts07 Dec 2007
Manik Debnath and Another Vs State of Assam
Gauhati High Court · (2008) 1 GLT 205
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 20, 29, 41
High Courts07 Dec 2007Dismissed
Nitu Das and Others Vs State of Tripura
Gauhati High Court · (2008) CriLJ 1434
Penal Code, 1860 (IPC) — Section 307, 34, 436
High Courts07 Dec 2007
Rafique Ahmed Mazumder Vs Hindustan Paper Corpn. Ltd. and Another
Gauhati High Court · AIR 2008 Guw 85
Constitution of India, 1950 — Article 14, 226
High Courts07 Dec 2007
Samir Baran Das and Ors. Vs Bongaigaon Refinery & Petrochemicals Ltd.and Ors.
Gauhati High Court · (2008) 4 GLR 500
High Courts07 Dec 2007Dismissed
Nilu Das and Others Vs State of Tripura
Gauhati High Court · (2008) GLT 913 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 107, 113, 313, 313(1)Penal Code, 1860 (IPC) — Section 307, 34, 436
High Courts07 Dec 2007Dismissed
Ikramul Haque @ Ikram Hussain Vs State of Assam
Gauhati High Court · (2009) 3 GLR 461 : (2008) 1 GLT 778
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 375, 376Probation of Offenders Act, 1958 — Section 6