High Courts12 May 2006Allowed
Lalrimawia Vs State of Mizoram and Others
Gauhati High Court · (2006) 2 GLT 811
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(12), 54(6)Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 34 of 54
High Courts11 May 2006
Yumnam Saratchandra Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0068
High Courts11 May 2006
Reneishong Serto Kom Vs State of Manipur and Anr.
Gauhati High Court · (2006) 05 GAU CK 0064
High Courts11 May 2006
Md.Abdul Hashim Vs State of Manipur and Anr.
Gauhati High Court · (2006) 05 GAU CK 0063
High Courts11 May 2006
Yumkham @ Renubala Devi Vs Honorary Secretary Board of Governors, Sainik School Society and Ors.
Gauhati High Court · (2006) 05 GAU CK 0062
High Courts11 May 2006
Soraisam Gopal Singh and Ors. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0056
High Courts11 May 2006
Kamal Kumar Mahanta Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 260 : (2006) GLT 181 Supp
Constitution of India, 1950 — Article 14, 16, 226, 320
High Courts11 May 2006Allowed
Jadu Thakur and Another Vs Ram Sundari Devi Legal heirs of Kedar Prasad and Others
Gauhati High Court · (2006) 4 GLT 389
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts11 May 2006Dismissed
Pagal Sardar and Others Vs State of Assam
Gauhati High Court · (2006) 3 GLR 1
Penal Code, 1860 (IPC) — Section 141, 148, 149, 304, 304(1)
High Courts10 May 2006Allowed
Dwarrika Bhuyan Vs State of Assam
Gauhati High Court · (2007) 1 GLR 282
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts10 May 2006Dismissed
Sri Jay Kumar Bardia Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 766 : (2006) 4 GLT 422 : (2007) 5 VST 210
Constitution of India, 1950 — Article 366
High Courts10 May 2006Dismissed
Allied Sales Corporation and Others Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 707
Assam General Sales Tax Act, 1993 — Section 18, 18(1), 60Central Sales Tax Act, 1956 — Section 10, 17(4), 17(5), 19, 20Constitution of India, 1950 — Article 226
High Courts09 May 2006
Sagolsem Ibomcha Singh Vs Commissioner/Secretary (H) Government of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0051
High Courts09 May 2006
Iman Ali and Others Vs State of Assam
Gauhati High Court · (2006) 4 GLT 278
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 304, 323, 34
High Courts08 May 2006Dismissed
State of Manipur Vs Keisham Mani Singh and Others
Gauhati High Court · (2007) 2 GLT 478
Penal Code, 1860 (IPC) — Section 34, 460
High Courts08 May 2006
Pradip Kumar Jain and Another Vs State of Assam and Another
Gauhati High Court · (2006) 2 GLT 711
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 10, 10C, 3, 7, 7(1)Prevention of Food Adulteration Act, 1954 — Section 18, 20AA
High Courts08 May 2006Dismissed
Co-ordination Committee of Bus Owners of Dibrugarh and Tinsukia Districts Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 183
Assam Municipal Act, 1956 — Section 68, 68(1)Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
Jayanta Kalita Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 297
Assam Municipal Act, 1956 — Section 117, 148, 148(1), 148(2), 148(3)
High Courts08 May 2006Dismissed
Bus Parichalana Samity Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 342 : (2006) 4 GLT 394
Assam Municipal Act, 1956 — Section 148, 3(3), 68(1)(g)
High Courts08 May 2006
H.R.Kahangpam Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0067