High Courts08 Jun 2006Allowed
Management of Steel Worth (P) Ltd. Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 231 : (2007) 1 LLJ 156
Industrial Employment (Standing Orders) Act, 1946 — Section 10, 11, 12, 12A, 13
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 29 of 54
High Courts08 Jun 2006Dismissed
Nirmala Bhagawati Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 906
High Courts08 Jun 2006Allowed
Prabodh Kr. Barua Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 693
Assam Secondary Education (Provincialisation) Act, 1977 — Section 2Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 13, 3, 6Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 24, 24(1)
High Courts08 Jun 2006Dismissed
Power Grid Corporation of India Limited Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 159
Electricity (Supply) Act, 1948 — Section 42Land Acquisition Act, 1894 — Section 23Telegraph Act, 1885 — Section 10, 16
High Courts08 Jun 2006
Jahar Deb Vs National Insurance Company Ltd. and Others
Gauhati High Court · (2007) ACJ 2169 : AIR 2006 Guw 143 : (2006) 4 GLT 292
Civil Procedure Code, 1908 (CPC) — Section 19Motor Vehicles Act, 1988 — Section 165, 165(1), 175
High Courts08 Jun 2006Allowed
Khundrakpam Ongbi Ibetombi Devi Vs Commanding officer, 317 Field Regiment and Others
Gauhati High Court · (2006) 2 GLT 735
Constitution of India, 1950 — Article 20, 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357Universal Declaration of Human Rights, 1948 — Article 1, 2, 3, 4, 5
High Courts08 Jun 2006
MD.Riazuddin Ahmed Vs Farida Begum and Anr.
Gauhati High Court · (2007) 3 GLT 694
High Courts08 Jun 2006Dismissed
Sushanta Nath and Others Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 409
Assam Industries Service (Recruitment and Promotion to the Posts) Orders, 1989 — Order 6Assam Industries Service Rules, 1997 — Rule 20, 20(3)
High Courts07 Jun 2006
National Insurance Co. Ltd. Vs Kanai Dasgupta and Others
Gauhati High Court · (2008) 118 FLR 268 : (2006) 4 GLT 287
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts07 Jun 2006
Lairenjam Angou Singh Vs State of Manipur Represented by the Commissioner Education(S)
Gauhati High Court · (2006) 06 GAU CK 0052
High Courts07 Jun 2006
State of Mizoram Vs Lalzarliana
Gauhati High Court · (2006) CriLJ 3504
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 378, 386, 391Evidence Act, 1872 — Section 118, 165
High Courts07 Jun 2006Dismissed
Salam Udoi Singh Vs R.K. Khedasana Singh and Another
Gauhati High Court · (2006) 2 GLT 850
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 107, 107(2), 115, 115(1)
High Courts07 Jun 2006
Lairenjam Angou Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 06 GAU CK 0011
High Courts06 Jun 2006Allowed
The State of Manipur Vs Waikhom Yaima Singh
Gauhati High Court · (2006) CriLJ 3041 : (2006) 3 GLT 648
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 145, 161Penal Code, 1860 (IPC) — Section 302
High Courts06 Jun 2006
Surendra Nath Dihingia Vs State of Assam and Others
Gauhati High Court · (2006) GLT 901 Supp
High Courts06 Jun 2006
State of Manipur and Anr. Vs Arambam Birendra Singh and Ors.
Gauhati High Court · (2006) 06 GAU CK 0062
High Courts06 Jun 2006
Bongaigaon Municipality Vs Assam State Transport Corporation
Gauhati High Court · (2007) 4 GLR 616 : (2007) 3 GLT 934
High Courts06 Jun 2006
State of Manipur and Anr. Vs Lourembam Ibemhal Devi
Gauhati High Court · (2006) 06 GAU CK 0053
High Courts06 Jun 2006Allowed
Kajal Gan Vs Smt. Hazara Khatun and Others
Gauhati High Court · AIR 2006 Guw 157 : (2006) 3 GLT 738
Provincial Insolvency Act, 1920 — Section 10, 11, 4, 7, 75
High Courts06 Jun 2006
State of Manipur and Anr. Vs A.Bormani Singh
Gauhati High Court · (2006) 06 GAU CK 0012