COURT ARCHIVE

Gauhati High Court judgments, 2006

1,071 judgments · page 18 of 54

High Courts23 Aug 2006Dismissed

Kitply Industries Ltd. Vs California Pacific Trading Corporation

Gauhati High Court · (2008) 142 CompCas 286

Civil Procedure Code, 1908 (CPC) — Section 13COMPANIES ACT, 1956 — Section 433, 439AContract Act, 1872 — Section 73

High Courts23 Aug 2006

Samurailatpam Ibochouba Sharma, Manipur Vs State of Manipur

Gauhati High Court · (2006) 08 GAU CK 0075

High Courts23 Aug 2006Dismissed

Landmark Establishments (P.) Ltd. and Another Vs Guwahati Municipal Corporation and Another

Gauhati High Court · (2007) 1 GLR 428 : (2006) 3 GLT 582

Constitution of India, 1950 — Article 226

High Courts22 Aug 2006Dismissed

On the Death of Sole Appellant, his L/H Nilima Baruah and Others Vs On the Death of Sushil Madhab Baruah his L/H Debabali Baruah and Others

Gauhati High Court · (2007) 1 GLR 159

High Courts22 Aug 2006

National Insurance Co. Ltd. Vs State of Assam and Others

Gauhati High Court · (2007) 2 ACC 586 : (2007) 2 GLR 501

Employees Compensation Act, 1923 — Section 30, 4

High Courts22 Aug 2006

Damodar Sharma Vs State of Assam

Gauhati High Court · (2007) 1 GLT 655

Penal Code, 1860 — Section 292Penal Code, 1860 (IPC) — Section 292

High Courts22 Aug 2006Dismissed

Ajeet Corporation and Others Vs United Bank of India

Gauhati High Court · (2007) 1 GLR 521

Civil Procedure Code, 1908 (CPC) — Section 115, 151Limitation Act, 1963 — Section 18

High Courts21 Aug 2006

Ayekpam(O) Mangolnganbi Devi Vs State of Manipur

Gauhati High Court · (2006) 08 GAU CK 0084

High Courts21 Aug 2006

Hijam Jugindro Singh Vs State of Manipur and Anr.

Gauhati High Court · (2006) 08 GAU CK 0079

High Courts21 Aug 2006

Yensembam (O) Akashini Devi, Manipur Vs State of Manipur and Ors.

Gauhati High Court · (2006) 08 GAU CK 0076

High Courts21 Aug 2006Dismissed

Montu Rahman Vs State of Assam

Gauhati High Court · (2006) GLT 372 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 387

High Courts21 Aug 2006Allowed

Budhewar Bora Vs State of Assam and Others

Gauhati High Court · (2007) CriLJ 1017

Constitution of India, 1950 — Article 14, 21, 22, 226, 32

High Courts20 Aug 2006

Subhas Mitra Vs State of Arunachal Pradesh and Ors.

Gauhati High Court · (2007) 3 GLT 203

High Courts20 Aug 2006

Khomdram Ongbi Tarubi Devi Vs State of Manipur and Ors.

Gauhati High Court · (2006) 08 GAU CK 0041

High Courts18 Aug 2006

Laheswari Basumatary Vs State of Assam and Others

Gauhati High Court · (2007) 2 GLR 91

High Courts18 Aug 2006

Loushipat Lottery Pattadars Development Committee and Ors. Vs State of Manipur and Ors.

Gauhati High Court · (2006) 08 GAU CK 0050

High Courts18 Aug 2006

Moirangthem Arunkumar Singh Vs State of Manipurthrough the Chief Secretary Government of Manipur and Ors.

Gauhati High Court · (2006) 08 GAU CK 0044

High Courts18 Aug 2006Allowed

Jiten Thakuria Vs State of Assam and Others

Gauhati High Court · (2009) 5 GLR 540

Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 13Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 13, 24, 24(2), 3, 3(1)

High Courts17 Aug 2006

Akoijam Modhuchandra Singh and Ors. Vs Khoisnam (N) Khongbantabam (O) Gomti Devi and Ors.

Gauhati High Court · (2006) 08 GAU CK 0123

High Courts17 Aug 2006

Oriental Insurance Co. Ltd. Vs Dwijen Kalita and Another

Gauhati High Court · (2008) GLT 336 Supp

Workmens Compensation Act, 1923 — Section 30, 4