High Courts13 Sept 2006Dismissed

Barak Valley Tea Co. and Another Vs Union of India (UOI) and Others

Gauhati High Court · (2007) 2 BC 548 : (2006) 133 CompCas 937

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 31, 37
High Courts12 Sept 2006Dismissed

Pravabati Ghosh and Another Vs Gautam Das and Others

Gauhati High Court · (2009) 4 GLR 64 : (2006) GLT 15 Supp

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11, 115Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 110A(1), 140, 158(6), 163A, 165
High Courts08 Sept 2006Allowed

Sherowali Himghar and Services (P) Ltd. Vs State of Tripura and Others

Gauhati High Court · (2006) GLT 125 Supp

Air (Prevention and Control of Pollution) Act, 1981 — Section 19, 21, 21(1), 21(4), 31(2)Tripura State Pollution Control Board (Prevention and Control of Water Pollution) Rules, 1989 — Rule 29, 29(1), 8, 8(1), 8(2)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(4), 25(7), 26, 28
High Courts08 Sept 2006Dismissed

Putul Rani Goswami Vs Kanan Das and Others

Gauhati High Court · (2006) GLT 26 Supp

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9Registration Act, 1908 — Section 73Specific Relief Act, 1963 — Section 16, 16(1)