High Courts02 Sept 2004Dismissed

Moinul Haque Vs State of Assam

Gauhati High Court · (2005) 3 GLT 36

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 341, 354, 376, 376(1)
High Courts02 Sept 2004Dismissed

Uttam Mazumdar Vs State of Assam

Gauhati High Court · (2006) GLT 693 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138