High Courts09 Feb 2004Dismissed
Nabaran Sarkar and Others Vs Sudhir Chandra Roy and Others
Gauhati High Court · AIR 2005 Guw 45 : (2004) 2 GLT 110
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Gauhati High Court judgments, 2004
640 judgments · page 29 of 32
High Courts09 Feb 2004Dismissed
Bhaben Kalita and Others Vs State of Assam and Another
Gauhati High Court · (2004) 3 GLR 69
Constitution of India, 1950 — Article 14
High Courts06 Feb 2004
State of Arunachal Pradesh Vs Tadon Tatik
Gauhati High Court · (2004) 1 GLT 360
Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 30Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 368Penal Code, 1860 (IPC) — Section 302, 354(3), 361, 84
High Courts06 Feb 2004Dismissed
Dipak Paharia Vs State of Assam
Gauhati High Court · (2006) 3 GLR 33 : (2004) 1 GLT 699
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2), 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 2004Dismissed
Biren Borah Vs United Bank of India and Others
Gauhati High Court · (2004) 1 GLT 253 : (2004) 3 LLJ 220
Constitution of India, 1950 — Article 226
High Courts06 Feb 2004
Prakash Rajgarh @ Kochu Vs State of Assam
Gauhati High Court · (2004) 2 GLR 534 : (2004) 1 GLT 629
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 502
High Courts06 Feb 2004
Gittesh Ranjan Deb and Others Vs State of Assam
Gauhati High Court · (2004) 1 GLT 235
Assam Public Distribution of Article Order, 1982 — Order 11Essential Commodities Act, 1955 — Section 7
High Courts06 Feb 2004
Rajeswar Gogoi Vs State of Assam
Gauhati High Court · (2004) 2 GLR 378 : (2004) 1 GLT 689
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 2004
Gitesh Ranjan Deb Vs State of Assam
Gauhati High Court · (2004) CriLJ 2306 : (2004) 2 GLR 350
Essential Commodities Act, 1955 — Section 7(9)
High Courts06 Feb 2004
Jai Kamal Sahu Vs State of Assam
Gauhati High Court · (2004) 2 GLR 517 : (2004) 2 GLT 163
Penal Code, 1860 (IPC) — Section 302, 447, 448
High Courts06 Feb 2004Dismissed
S. Nalaya Vs State of Assam
Gauhati High Court · (2004) 2 GLR 500 : (2004) 1 GLT 615
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Feb 2004Dismissed
Prakash Rajgarh alias Kochu Vs State of Assam
Gauhati High Court · (2004) CriLJ 1620
Penal Code, 1860 (IPC) — Section 302
High Courts04 Feb 2004
Pawan Mudoi Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLT 313
Constitution of India, 1950 — Article 14, 15, 16
High Courts04 Feb 2004Allowed
Nandeswar Das Vs State of Assam
Gauhati High Court · (2004) CriLJ 4723 : (2004) 3 GLR 482 : (2004) 3 GLT 117
Criminal Procedure Code, 1973 (CrPC) — Section 329Penal Code, 1860 (IPC) — Section 304
High Courts04 Feb 2004Allowed
Ayatun Nessa Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 607 : (2005) GLT 366 Supp
High Courts04 Feb 2004Dismissed
Suresh Kr. Dhanuka Vs Kedar Nath Dhanuka and Others
Gauhati High Court · (2004) 1 GLT 210
Civil Procedure Code Amendment Act, 1999 — Section 115, 32(2), 97(3)Civil Procedure Code Amendment Act, 2002 — Section 115(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 115
High Courts04 Feb 2004Dismissed
Dilip Das Vs State of Assam
Gauhati High Court · (2004) 1 GLT 289
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1), 2, 20
High Courts03 Feb 2004Allowed
Puspendra Das and Others Vs Binu Das and Others
Gauhati High Court · (2004) 1 GLT 269
Assam Land and Revenue Regulation, 1886 — Section 40, 41Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 113
High Courts03 Feb 2004
Assam chemical and pharmaceutical Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLT 482
High Courts03 Feb 2004Dismissed
Dambudhar Nath and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 363