High Courts31 Mar 2004Allowed

Arjun Biswas Vs State of Assam

Gauhati High Court · (2005) CriLJ 554 : (2005) GLT 302 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 33Penal Code, 1860 (IPC) — Section 300
High Courts29 Mar 2004Dismissed

Poonam Hansu Vs State of Assam and Others

Gauhati High Court · (2004) 3 GLT 113

Constitution of India, 1950 — Article 226Medical College of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1996 — Rule 7(iv)