High Courts21 Jun 2004Dismissed

Bakul Bora and Another Vs State of Assam

Gauhati High Court · (2004) 3 GLT 396

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 24, 25, 26, 27, 28Penal Code, 1860 (IPC) — Section 201, 302, 34