High Courts05 Feb 2003Allowed
Commissioner of Income Tax Vs Troilakya Chandra Bora
Gauhati High Court · (2003) 2 GLR 81
Income Tax Act, 1961 — Section 2(24)
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 32 of 35
High Courts05 Feb 2003
Amulaya Saha and Others Vs Naresh Roy and Others
Gauhati High Court · (2003) 2 GLR 69
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(2)
High Courts05 Feb 2003Dismissed
On the Death of Md. Abdul Matlib his L/R Must Rupjan Bibi and Others Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 574
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 17, 6
High Courts04 Feb 2003Dismissed
State of Arunachal Pradesh Vs P.K. Issac
Gauhati High Court · (2003) 2 GLR 484
Constitution of India, 1950 — Article 226
High Courts04 Feb 2003
Sunil Kumar Khetawat Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 204
Assam Recovery of Loans Act, 1976 — Section 2, 3
High Courts03 Feb 2003Dismissed
Nabin Ch. Bordoloi Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 561 : (2003) 2 GLT 147
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3
High Courts03 Feb 2003
West Bengal State Electricity Board and Others Vs Shanti Conductors Private Ltd.
Gauhati High Court · AIR 2004 Guw 70 : (2004) 2 ARBLR 159 : (2003) 2 GLR 76
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 89, 89(1)
High Courts31 Jan 2003Allowed
Durga Datta Sharma @ Durgalal Sharma Vs State
Gauhati High Court · (2003) CriLJ 2841 : (2003) 2 GLR 461 : (2003) 2 GLT 346
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 420, 467, 477A
High Courts31 Jan 2003Allowed
R.K. Gyankishore Singh Vs Assistant Commissioner of Income Tax and Income Tax Officer
Gauhati High Court · (2003) 183 CTR 278 : (2003) 261 ITR 107 : (2003) 133 TAXMAN 371
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 43B
High Courts31 Jan 2003Allowed
Registrar General and Census Commissioner of India and Others Vs Ratna Bhattacharjee and Others
Gauhati High Court · (2004) 1 GLR 250 : (2003) 2 GLT 131
High Courts31 Jan 2003Allowed
Jamini Kanta Sarma Vs Purnima Das Paul
Gauhati High Court · (2003) 2 GLT 332
High Courts31 Jan 2003Dismissed
Karabi Karmakar and Another Vs Shibani Karmakar and Others
Gauhati High Court · (2003) 1 GLT 445
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Constitution of India, 1950 — Article 227
High Courts30 Jan 2003Dismissed
Biren Saikia and Another Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 329
High Courts30 Jan 2003Dismissed
Kanti Karmakar Vs Union of India (UOI) and Another
Gauhati High Court · (2003) 2 GLR 606 : (2003) 2 GLT 226
Constitution of India, 1950 — Article 226
High Courts30 Jan 2003
Muthiram Parambath Haridas Vs State of Assam
Gauhati High Court · (2003) CriLJ 1359 : (2003) 2 GLR 98
Criminal Procedure Code, 1973 (CrPC) — Section 397, 433Prevention of Food Adulteration Act, 1954 — Section 17, 7
High Courts30 Jan 2003
Kalipada Deka and Another Vs Danpati Deka
Gauhati High Court · AIR 2003 Guw 64 : (2003) 2 GLR 223 : (2003) 2 GLT 351
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
High Courts29 Jan 2003
R.K. Manikanta Singh Vs K. Ibotombi Singh and Others
Gauhati High Court · (2003) 2 GLR 47 : (2004) 2 GLT 111
High Courts29 Jan 2003Allowed
Maisnam Irabot Singh Vs State of Manipur and Others
Gauhati High Court · (2003) 2 GLR 43
Manipur Land Revenue and Land Reforms Act, 1960 — Section 14, 14(1), 14(2)
High Courts29 Jan 2003
Parimal Nath Vs State of Assam
Gauhati High Court · (2003) 2 GLT 150
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2)Penal Code, 1860 (IPC) — Section 354
High Courts28 Jan 2003Allowed
Sapam Ibomcha Singh Vs Sapam Ningol Ibema Devi
Gauhati High Court · (2003) 2 GLR 338 : (2003) 2 GLT 321
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)