High Courts08 Apr 2003Allowed
Assam State Electricity Board and Others Vs Phani Dhar Kalita and Others
Gauhati High Court · (2003) 2 GLR 417 : (2003) 2 GLT 696
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 25 of 35
High Courts07 Apr 2003
Ramen Chandra Kalita and Another Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 239 : (2003) 3 GLT 369
Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 13(4)
High Courts07 Apr 2003Allowed
Gautam Chowdhury Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 245
Assam Aided College Management Rules, 1976 — Rule 18Assam Education Department Selection Rules, 1981 — Rule 2
High Courts04 Apr 2003
Bhupen Borah Vs State of Arunachal Pradesh
Gauhati High Court · (2003) 2 GLR 350 : (2003) 3 GLT 249
High Courts04 Apr 2003Partly Allowed
Raj Nath Dwivedi Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 2 GLR 409 : (2003) 2 GLT 167
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts03 Apr 2003Allowed
Parasmoni Das Vs Food Corporation of India and Others
Gauhati High Court · (2003) 2 GLT 514
Constitution of India, 1950 — Article 14
High Courts03 Apr 2003
Principal, Kendriya Vidyalaya and Another Vs Uttam Bose and Another
Gauhati High Court · (2003) 3 GLT 184 : (2004) 1 LLJ 686
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Apr 2003
Abdul Mazid and Others Vs State of Assam
Gauhati High Court · (2003) 3 GLR 455 : (2003) 3 GLT 178
Penal Code, 1860 (IPC) — Section 307, 324
High Courts03 Apr 2003Allowed
Assam Drug Dealers Association and Another Vs State of Assam and Others
Gauhati High Court · (2006) 143 STC 84
Assam General Sales Tax Act, 1993 — Section 10AAssam General Sales Tax Rules, 1993 — Rule 19A
High Courts02 Apr 2003
Bijoy Bhusan Roy Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 302
High Courts02 Apr 2003Dismissed
Milon Chandra and Others Vs Shiva Prasad Chakravarty
Gauhati High Court · (2003) CriLJ 3845 : (2003) 3 GLT 216
Criminal Procedure Code, 1973 (CrPC) — Section 399(2), 404
High Courts02 Apr 2003Allowed
Sanatan Kalita Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 229
High Courts02 Apr 2003Allowed
Ramesh Kumar Agarwal Vs State of Assam and Others
Gauhati High Court · (2003) 132 STC 214
Assam General Sales Tax Act, 1993 — Section 22, 25(3)
High Courts01 Apr 2003
Ranjit Kumar Sarkar Vs State of Assam
Gauhati High Court · (2003) CriLJ 3606 : (2003) 3 GLR 531
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Apr 2003Allowed
Commissioner, K.V.S. and Others Vs Anjana Goswami and Others
Gauhati High Court · (2003) 3 GLT 238
High Courts01 Apr 2003Dismissed
Sada tanti Vs State of Assam
Gauhati High Court · (2003) 2 GLT 560
Criminal Procedure Code, 1973 (CrPC) — Section 162, 391Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts31 Mar 2003Dismissed
Dewan Joynal Abedin Vs Wazed Ali Chaudhury
Gauhati High Court · AIR 2003 Guw 153 : (2004) 1 GLR 370 : (2003) 3 GLT 218
Representation of the People Act, 1951 — Section 100, 123
High Courts28 Mar 2003Dismissed
HLS Asia Ltd. Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 341 : (2003) 132 STC 217
Assam General Sales Tax Act, 1993 — Section 2(19), 2(33), 27
High Courts28 Mar 2003
Sivasagar Municipal Board Vs State of Assam and Others
Gauhati High Court · AIR 2003 Guw 149 : (2003) 3 GLT 174
Assam Municipal Act, 1956 — Section 296