High Courts17 Dec 2003Allowed
Utsab Das Vs Assam State Transport Corporation and Others
Gauhati High Court · (2004) 2 GLR 228 : (2004) 3 LLJ 351
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 2 of 35
High Courts16 Dec 2003Allowed
State of Manipur Vs All Manipur Appointment under the Die-in-Harness Scheme Association and Others
Gauhati High Court · (2006) 2 GLR 237 : (2004) 1 GLT 279
Constitution of India, 1950 — Article 14, 16
High Courts16 Dec 2003Dismissed
Sankar Ghosh Vs Sanju Ghosh
Gauhati High Court · (2005) 1 GLR 69 : (2005) GLT 1 Supp
High Courts16 Dec 2003
North Eastern Security Service Vs State of Assam
Gauhati High Court · (2004) 3 GLR 618
Constitution of India, 1950 — Article 14, 311
High Courts16 Dec 2003
Sukumal Saha Vs Prativa Das and Another
Gauhati High Court · (2005) 1 GLR 32
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Dec 2003Dismissed
Seekha Phukan and Others Vs State of Assam and Others
Gauhati High Court · (2004) GLT 859 Supp
Assam Secondary Education (Provincialisation) Rules, 1977 — Rule 15, 4, 6, 7, 7(2)Assam Secondary Education (Provincialisation) Service (Amendment) Rules, 1991 — Rule 6, 6(2)
High Courts15 Dec 2003Dismissed
Lakhi Narayan Sonowal Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 25
High Courts12 Dec 2003Dismissed
Bonti Bora Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 2 GLR 223 : (2003) 3 GLT 598
Constitution of India, 1950 — Article 226
High Courts12 Dec 2003Dismissed
Union of India (UOI) and Others Vs Sunita Agarwal and Another
Gauhati High Court · (2004) 1 GLT 598
Constitution of India, 1950 — Article 21, 226Limitation Act, 1963 — Section 5
High Courts12 Dec 2003Dismissed
Syed Samsul Hoque Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 220 : (2003) 3 GLT 583
High Courts11 Dec 2003
Atiqur Rahman Mazumdar Vs State of Assam
Gauhati High Court · (2004) CriLJ 2362 : (2005) 1 GLR 91
Penal Code, 1860 (IPC) — Section 326
High Courts11 Dec 2003Dismissed
Mhonthung Odyuo and Others Vs State of Nagaland and Others
Gauhati High Court · (2004) GLT 583 Supp
Constitution of India, 1950 — Article 14, 16, 320Nagaland Secretariat (Civil) Stenographers Service (Amendment) Rules, 1973 — Rule 27(2), 7Nagaland Secretariat Subordinate Service (Amendment) Rules, 1972 — Rule 6.2
High Courts11 Dec 2003
New India Insurance Co. Ltd. Vs Lalhlmingthangi and Another
Gauhati High Court · (2004) 2 GLR 567
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 142, 149, 158
High Courts11 Dec 2003Dismissed
Manoj Chakraborty and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 1 GLR 207
Assam Co-operative Bank (Amendment) Act, 1989 — Section 15ABanking Regulation Act, 1949 — Section 35Constitution of India, 1950 — Article 226
High Courts11 Dec 2003
Shankar Katwal and Others Vs State of Mizoram and Others
Gauhati High Court · (2004) 2 GLR 514
High Courts11 Dec 2003Dismissed
Jharna Paul (Bhuiya) Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLR 661 : (2005) GLT 5 Supp
Constitution of India, 1950 — Article 226, 227
High Courts10 Dec 2003Dismissed
K.N. Paswan (No. 911141535 EX. CT.) Vs Union of India (UOI) and Others
Gauhati High Court · (2004) GLT 28 Supp
Central Reserve Police Force Rules, 1955 — Rule 27Constitution of India, 1950 — Article 20(3), 226
High Courts10 Dec 2003Dismissed
Industrial Papers (Assam) Ltd. Employees Union Vs Presiding Officer, Labour Court and Another
Gauhati High Court · (2004) GLT 8 Supp
Industrial Disputes Act, 1947 — Section 10(4)Industries (Development and Regulation) Act, 1951 — Section 3(1)
High Courts10 Dec 2003Dismissed
Limras Lottery and Trading Company (P) Ltd. Vs N.V. Marketing Pvt. Ltd. and Others
Gauhati High Court · (2004) 2 GLT 188
Arunachal Pradesh State Lotteries Rules, 2001 — Rule 12, 16, 19, 2, 23Constitution of India, 1950 — Article 14, 19, 19(1), 226, 298Contract Act, 1872 — Section 27
High Courts10 Dec 2003
Sangeeta Deka Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 417
Medical College of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1996 — Rule 3(2)