COURT ARCHIVE

Gauhati High Court judgments, 2002

576 judgments · page 12 of 29

High Courts31 Jul 2002

Chandan Kr. Sarkar Vs Dipak Ch. Ruhidas

Gauhati High Court · (2004) GLT 154 Supp

Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 1, 83Representation of the People Act, 1951 — Section 100(1), 101, 80A, 81(1), 81(3)

High Courts31 Jul 2002

Commissioner of Income Tax Vs Dr. M.L. Agarwalla

Gauhati High Court · (2003) 131 TAXMAN 69

Income Tax Act, 1961 — Section 143(3), 32A, 32A(2), 32A(2)(b)(ii), 32A(2)(ii)

High Courts30 Jul 2002Dismissed

Prasanna Kr. Barman Vs Debendra Nath Barman

Gauhati High Court · (2002) 2 GLT 684

High Courts27 Jul 2002

Ramesh Goswami Vs State of Assam and Others

Gauhati High Court · (2002) 3 GLT 377

Constitution of India, 1950 — Article 14

High Courts26 Jul 2002

Mridul Saikia @ Babu Vs State of Assam

Gauhati High Court · (2003) 1 GLR 569

Penal Code, 1860 (IPC) — Section 376

High Courts25 Jul 2002Allowed

Bharati Linggi Vs Miri Linggi

Gauhati High Court · (2002) 3 GLT 46

Assam Frontier (Administration of Justice) Act, 1945 — Section 50Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 2, 36, 37, 38, 38(1)Civil Procedure Code, 1908 (CPC) — Section 115

High Courts24 Jul 2002Dismissed

T. Vihienuo Vs Nagaland University and Others

Gauhati High Court · (2002) 3 GLT 56

High Courts23 Jul 2002Allowed

Brij Ratan Kothari Vs Aklesh Sahu

Gauhati High Court · (2003) 1 GLT 598

Assam Urban Areas Rent Control Act, 1972 — Section 2

High Courts23 Jul 2002Allowed

Promode Chetia Vs Indian Oil Corporation Ltd. and Others

Gauhati High Court · (2002) 3 GLT 520

Companies Act, 1956 — Section 314Constitution of India, 1950 — Article 14, 16

High Courts22 Jul 2002

Hindustan Paper Corporation Ltd. Vs Presiding Officer, Industrial Tribunal and Another

Gauhati High Court · (2003) 1 GLT 601 : (2003) 2 LLJ 761

Industrial Disputes Act, 1947 — Section 11A, 33(2)

High Courts22 Jul 2002Allowed

Pradip Ch. Medhi Vs State of Assam and Others

Gauhati High Court · (2004) GLT 575 Supp

High Courts22 Jul 2002

Akan Swargiary @ Young Sangma @ Yankl - Sharlee Vs Union of India (UOI) and Others

Gauhati High Court · (2003) 1 GLR 162 : (2002) 3 GLT 333

Constitution of India, 1950 — Article 22(5)

High Courts22 Jul 2002Dismissed

Nandeswar Kalita and Others Vs Registrar (Judicial) Gauhati High Court and Others

Gauhati High Court · (2003) 1 GLR 28 : (2002) 2 GLT 691

Constitution of India, 1950 — Article 14, 16

High Courts22 Jul 2002Allowed

Employees State Insurance Corporation Vs Surendra Sharma

Gauhati High Court · (2003) 96 FLR 535 : (2003) 1 GLT 611 : (2003) 1 LLJ 1045

Employees State Insurance Act, 1948 — Section 75, 85

High Courts22 Jul 2002Dismissed

Santokh Singh Bhabra and Another Vs Kalsi Babra Construction Company and Another

Gauhati High Court · (2003) 1 GLR 12

Arbitration Act, 1940 — Section 14, 30

High Courts19 Jul 2002Allowed

Phoolmani Jok and Others Vs Budhindra Nath Borgohain and Others

Gauhati High Court · (2002) 3 GLT 490

Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 61Penal Code, 1860 (IPC) — Section 447, 506

High Courts18 Jul 2002Dismissed

Sekhar Rudra Vs Oil India Ltd. and Others

Gauhati High Court · (2003) 1 GLT 313 : (2003) 2 LLJ 238

Industrial Disputes Act, 1947 — Section 12(4), 18(1)

High Courts18 Jul 2002

Delhi Public School Vs Dream Flower School Employees Association and Others

Gauhati High Court · (2002) 2 GLT 438

High Courts17 Jul 2002Allowed

D.S. Trading Vs Padum Gogoi and Others

Gauhati High Court · (2002) 3 GLT 653

High Courts17 Jul 2002Allowed

Girindra Nath Gogoi Vs Oil India Ltd. and Others

Gauhati High Court · (2002) 3 GLT 597

Constitution of India, 1950 — Article 12Oil India Pension Fund Trust Deed and Rules — Rule 11, 12, 13, 30B