High Courts26 Jun 2001Dismissed

Sanjib Baruah and Others Vs State of Assam and Another

Gauhati High Court · (2005) 1 GLT 140

Assam (Food and Civil Supplies) Service Rules, 1970 — Rule 24Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Jun 2001

State of Assam Vs Abdul Kuddus and Others

Gauhati High Court · (2001) 2 GLT 513

Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 423(1), 428Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 34
High Courts19 Jun 2001Allowed

Probin Kumar Phukan Vs Union of India (UOI) and Others

Gauhati High Court · (2001) 2 GLT 227

Constitution of India, 1950 — Article 14, 19, 21, 226United Bank of India Officer Employees (Conduct) Regulations, 1976 — Regulation 13(1), 3(1), 3(3)United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4, 4(9)