High Courts06 Sept 2000Dismissed

Surender Kumar Das and Others Vs State of Assam and Others

Gauhati High Court · (2000) 3 GLT 276

Assam Animal Husbandry, Veterinary and Dairy Development Services Rules, 1988 — Rule 11(5), 27, 7(3)Assam Animal Husbandry, Veterinary and Dairying Service (Amendment) Rules, 1997 — Rule 1(2)Constitution of India, 1950 — Article 309
High Courts03 Sept 2000Allowed

Bhanwara Ram Vs Union of India (UOI) and Others

Gauhati High Court · (2001) 3 GLT 237

Border Security Force Act, 1968 — Section 113, 114, 115Border Security Force Rules, 1969 — Rule 160Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(2)