Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 69, 9, 9(1), 9(2)

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High Courts11 Feb 2000

Hemoram Saikia Vs Loboram Saikia

Gauhati High Court · (2000) 02 GAU CK 0026

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts11 Feb 2000Dismissed

Awanish Kumar Trivedi and etc. Vs State of Arunachal Pradesh and Others

Gauhati High Court · AIR 2000 Guw 128 : (2000) 1 GLT 477

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2000Dismissed

R.K. Madhuryyajit and Another Vs Takhellambam Abung Singh and Another

Gauhati High Court · AIR 2001 Guw 181 : (2001) 2 GLT 144

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High Courts09 Feb 2000

Bijaya Nanda Choudhury Vs State of Assam and Others

Gauhati High Court · (2000) 2 ACC 357 : AIR 2000 Guw 174 : (2000) 2 GLT 38

Constitution of India, 1950 — Article 226

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High Courts09 Feb 2000Allowed

United India Insurance Co. Ltd. Vs Ralagamthanga and Another

Gauhati High Court · (2001) ACJ 2089 : (2000) 2 GLT 19

Limitation Act, 1963 — Section 14Motor Vehicles Act, 1988 — Section 140, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 338

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High Courts08 Feb 2000Dismissed

Rup Chand Daftary Vs Ashim Ranjan Modak

Gauhati High Court · (2000) 2 GLT 75

Assam Urban Areas Rent Control Act, 1972 — Section 5(4)

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High Courts08 Feb 2000Dismissed

Haranidhi Dutta Vs Tripura Khadi and Village Industries Board and Others

Gauhati High Court · (2000) 1 GLT 637

Constitution of India, 1950 — Article 226

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High Courts08 Feb 2000

Mukutalom Mollah Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 134

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High Courts07 Feb 2000

Rohini Kumar Deka Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 471

Assam Services (Pension) Rules, 1969 — Rule 183, 184, 185, 186, 187Constitution of India, 1950 — Article 148(5), 309

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High Courts07 Feb 2000Allowed

Kalicharan Rabidas Vs State of Assam and Others

Gauhati High Court · (2000) 3 GLT 206

Assam Services (Pension) Rules, 1969 — Rule 31

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High Courts05 Feb 2000

Kandarpa Sarma Vs Skylab (Assam) Pvt.Ltd.

Gauhati High Court · (2000) 1 GLJ 628

Consumer Protection Act, 1986 — Section 2(g), 2(g)

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High Courts04 Feb 2000Dismissed

State of Assam and Others Vs All Assam Modern Chaki Mills and Others

Gauhati High Court · (2000) 1 GLT 411

Constitution of India, 1950 — Article 226

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High Courts04 Feb 2000Dismissed

Sodhanlal Agarwalla Vs UCO Bank and Another

Gauhati High Court · (2002) 1 GLT 171

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High Courts04 Feb 2000Allowed

Ratan Dutta Vs State of Tripura and Others

Gauhati High Court · (2000) 2 GLT 93 : (2000) 2 LLJ 1589

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High Courts04 Feb 2000Allowed

Aakhellambam Ningthemjao Singh and Another Vs Takhellambam Mani Singh and Others

Gauhati High Court · (2000) 1 GLT 400

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 100, 100(1), 100(3), 100(4)Evidence Act, 1872 — Section 90

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High Courts04 Feb 2000

Sh. Tombisana Devi and Others Vs State of Manipur and Others

Gauhati High Court · (2005) 3 GLR 768 : (2000) 1 GLT 438

Constitution of India, 1950 — Article 14

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