High Courts22 Jun 2000Dismissed
Swadesh Chandra Dutta and Another Vs The State Bank of India
Gauhati High Court · AIR 2000 Guw 172 : (2000) 3 GLT 266
Limitation Act, 1963 — Article 58
COURT ARCHIVE
Gauhati High Court judgments, 2000
424 judgments · page 10 of 22
High Courts21 Jun 2000Allowed
National Insurance Co. Ltd. Vs Member, M.A.C.T. and Others
Gauhati High Court · (2001) 1 GLT 394
Motor Vehicles Act, 1988 — Section 140, 142, 161, 163, 166
High Courts20 Jun 2000Dismissed
Kanteswar Rajbongshi Vs Statfed and Others
Gauhati High Court · (2000) 2 GLT 693
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 9(1), 9(2), 9(3), 9(4)Constitution of India, 1950 — Article 21, 311
High Courts19 Jun 2000
Jwin Chyne Vs Meiosi Khyllep
Gauhati High Court · (2001) 2 GLJ 21
Land Acquisition Act, 1894 — Section 17, 17, 4, 4
High Courts16 Jun 2000Dismissed
Chhabi Deb Barma (Smti) Vs State of Tripura and Others
Gauhati High Court · (2000) 2 GLT 687
Central Civil Services (Pension) Rules, 1972 — Rule 56Constitution of India, 1950 — Article 226
High Courts16 Jun 2000
Commissioner of Income Tax Vs Mech Technik India (P.) Ltd.
Gauhati High Court · (2000) 245 ITR 60
Companies Act, 1956 — Section 205(1)Income Tax Act, 1961 — Section 115J
High Courts16 Jun 2000Dismissed
Zingsuokim Zate Vs State of Manipur and Others
Gauhati High Court · (2003) 3 GLR 417
Constitution of India, 1950 — Article 315
High Courts16 Jun 2000Dismissed
Nitya Gopal Paul and Others Vs State of Tripura
Gauhati High Court · (2000) CriLJ 4338 : (2000) 2 GLT 730
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 142, 148, 149, 326
High Courts16 Jun 2000Dismissed
Kamakhya Prasad Agarwalla Vs Pradeep Kumar Yadav
Gauhati High Court · (2000) 2 GLT 690
Administration of Justice and Police Rules, 1971 — Rule 36Constitution of India, 1950 — Article 227
High Courts15 Jun 2000
Commissioner of Income Tax Vs Sudarshan Plywood Industries Ltd. (now Kitply Industries Ltd.)
Gauhati High Court · (2000) 2 GLT 682 : (2000) 245 ITR 751
Income Tax Act, 1961 — Section 10, 32AB, 5
High Courts15 Jun 2000
Commissioner of Income Tax Vs Sudarshan Plywood Industries Ltd.
Gauhati High Court · (2001) 114 TAXMAN 127
Income Tax Act, 1961 — Section 10, 10(1), 14, 2, 256(1)Tea Act, 1953 — Section 4
High Courts13 Jun 2000Allowed
Kapangsing Raleng Vs State of Manipur and Others
Gauhati High Court · (2000) 2 GLT 495
Constitution of India, 1950 — Article 14
High Courts13 Jun 2000Allowed
Prem Prasad Kalita Vs Food Corporation of India and Others
Gauhati High Court · (2001) 1 GLT 513
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14
High Courts13 Jun 2000Allowed
Jogesh Ch. Paul Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 318
Constitution of India, 1950 — Article 14, 16Tripura Agriculture Service (Second Amendment) Rules, 1997 — Rule 5A
High Courts12 Jun 2000
Wood Crafts Products Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 71 ECC 61
Central Excises and Salt Act, 1944 — Section 3
High Courts09 Jun 2000Allowed
Lalrammawii (Smti.) Vs State of Mizoram and Others
Gauhati High Court · (2000) 2 GLT 434
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 11(14)Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Jun 2000
Commissioner of Income Tax Vs India Carbon Ltd.
Gauhati High Court · (2000) 3 GLT 386 : (2001) 247 ITR 510
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts09 Jun 2000Dismissed
Himadri Kr. Deb and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 3 GLT 99
High Courts09 Jun 2000Dismissed
C.K. Dutta and Another Vs State of Mizoram and Others
Gauhati High Court · (2000) 2 GLT 441
Mizoram Engineering Service Rules, 1995 — Rule 2, 4(2), 4(3), 4(5)
High Courts09 Jun 2000Allowed
Pappu Kumar Vs State of Mizoram and Others
Gauhati High Court · (2000) 2 GLT 458
Constitution of India, 1950 — Article 14, 16, 226