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Gauhati High Court judgments, 1998

491 judgments · page 4 of 25

High Courts23 Nov 1998

N.V.International Vs M.S.Associates

Gauhati High Court · (1998) 3 GLJ 492

Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1(r)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1(r)
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High Courts13 Nov 1998Dismissed

Mantunag Vs Empire Plantation (I) Ltd.

Gauhati High Court · (1998) 4 GLT 375

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 3, Order 20 Rule 5Specific Relief Act, 1963 — Section 34
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