High Courts12 Jan 1998
Green Valley Industry Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 604
COURT ARCHIVE
Gauhati High Court judgments, 1998
491 judgments · page 25 of 25
High Courts12 Jan 1998
Ram Gopal Agarwal and Others Vs Bhimsen Sethi and Others
Gauhati High Court · (1998) 1 GLT 323
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Constitution of India, 1950 — Article 141, 226, 227, 32Meghalaya Urban Areas Rent Control Act, 1972 — Section 7
High Courts08 Jan 1998
Toulvi Kibami Vs State of Nagaland and Others
Gauhati High Court · (1998) 1 GLT 69
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 309
High Courts08 Jan 1998
Dilwa Bhutan @ Dinowa Bhuyan and Anothers Vs State of Assam and Ors.
Gauhati High Court · (1998) 1 GLJ 264
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 16, 16
High Courts08 Jan 1998
Mohan Kalita @ Mohan Deka Vs State of Assam
Gauhati High Court · (1998) 1 GLT 215
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 1998Allowed
Md. Ali Saikia Vs Meghalaya State Electricity Board and Others
Gauhati High Court · (1998) 1 GLT 82 : (1999) 3 LLJ 683
Constitution of India, 1950 — Article 226
High Courts07 Jan 1998
Narapati Brahma Vs State of Assam and Ors.
Gauhati High Court · (1999) 1 GLJ 181
Constitution of India, 1950 — Article 226, 226
High Courts07 Jan 1998
Sasha Kamal Handique Vs Pranati Phukan and Others
Gauhati High Court · (1998) 1 GLT 175
Conduct of Elections Rules, 1961 — Rule 47, 55, 56, 60Representation of the People Act, 1951 — Section 100, 100(1), 80, 80A
High Courts06 Jan 1998
Nayan Lal Dey Vs State of Tripura
Gauhati High Court · (1998) 1 GLJ 317 : (1998) 1 GLR 358 : (1998) 1 GLT 234
Criminal Procedure Code, 1973 — Section 313, 354(1)(b), 361, 401Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(1)(b), 361, 401
High Courts06 Jan 1998
Manjit Kr Saikia and Others Vs State of Assam and Others Prafulla Kr. Mahanta Vs Manjit Kr. Saikia and Others
Gauhati High Court · (1998) 1 GLT 62
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19
High Courts05 Jan 1998
Anil Kumar Chakraborty Vs Union of India and Ors.
Gauhati High Court · (1998) 1 GLJ 321
Administrative Tribunals Act, 1985 — Section 14, 14, 2, 2