Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11, Order 6 Rule 16Conduct of Elections Rules, 1961 — Rule 38(1), 56(2), 60, 63, 63(2)Penal Code, 1860 (IPC) — Section 376

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High Courts09 Jun 1998

S. Gajinder Singh Vs Commissioner of Income Tax

Gauhati High Court · (1998) 233 ITR 518

Income Tax Act, 1961 — Section 256(1), 256(2), 32

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High Courts09 Jun 1998

Ranu Bala Paul and Others Vs Bani Chakraborty asid Ors.

Gauhati High Court · (1999) ACJ 634 : (1998) 3 GLT 85

Motor Vehicles Act, 1988 — Section 140

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High Courts09 Jun 1998

Dhrubajyoti Bora and Others Vs The Gauhati Municipal Corporation and Others

Gauhati High Court · (1998) 2 GLT 484

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High Courts09 Jun 1998

Ysuf ali@Ysuf Ali Chowdhury Vs State of Assam and Others

Gauhati High Court · (1998) 4 GLT 340

Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 482Penal Code, 1860 (IPC) — Section 366(A), 368

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High Courts08 Jun 1998

Phanindra Medhi alias Lebu Vs State of Assam and Others

Gauhati High Court · (1998) 2 GLT 550

Armed Forces (Special Powers) Act, 1958 — Section 4, 5Constitution of India, 1950 — Article 22, 22(1), 22(2), 226Criminal Procedure Code, 1973 (CrPC) — Section 41

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High Courts05 Jun 1998Allowed

Notle Vs Union of India (UOI) and Others

Gauhati High Court · (2000) ACJ 786 : (1998) 3 GLT 43

Armed Forces (Special Powers) Act, 1958 — Section 4, 5Constitution of India, 1950 — Article 21, 22, 226, 32Contempt of Courts Act, 1971 — Section 12

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High Courts04 Jun 1998

Krishna Goswami Vs Sudhan Goswami

Gauhati High Court · (1999) 1 GLR 47

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Family Courts Act, 1984 — Section 19(4)

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High Courts04 Jun 1998Dismissed

Pradyut Sarma and Others Vs Assam Public Service Commission and Others

Gauhati High Court · (1998) 2 GLT 410

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts04 Jun 1998

Shanti Ranjan Dewanjee Vs Vichuu Angami (Smti.) and Others

Gauhati High Court · (1998) 2 GLT 500

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, 115, 151Constitution of India, 1950 — Article 227

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High Courts04 Jun 1998Allowed

Joonktollee Tea and Industries Ltd. Vs Agricultural Income Tax Officer and Others

Gauhati High Court · (1998) 2 GLT 506

Assam Agricultural Income Tax Act, 1939 — Section 2, 8, 8(2)Assam Agricultural Income Tax Rules, 1939 — Rule 5Constitution of India, 1950 — Article 226, 366(1)

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High Courts04 Jun 1998Allowed