COMMISSIONER OF INCOME TAX Vs BONGAIGAON REFINERY and PETRO-CHEMICALS LTD.
Gauhati High Court · (1997) 141 CTR 154
COURT ARCHIVE
392 judgments · page 12 of 20
Gauhati High Court · (1997) 141 CTR 154
Gauhati High Court · (1996) 06 GAU CK 0001
Gauhati High Court · (1997) CriLJ 2032
Gauhati High Court · (1996) 222 ITR 133
Gauhati High Court · (1997) 3 GLR 11
Gauhati High Court · (1997) 142 CTR 133
Gauhati High Court · (1996) 2 GLJ 168
Gauhati High Court · (1996) 222 ITR 16
Gauhati High Court · (1997) 1 GLR 47
Gauhati High Court · (1996) 222 ITR 65
Gauhati High Court · (1996) 2 GLJ 425 : (1996) 3 GLR 5 : (1996) 3 GLT 529
Gauhati High Court · (1997) 140 CTR 75 : (1996) 221 ITR 878 : (1997) 90 TAXMAN 453
Gauhati High Court · (1997) 2 GLR 86
Gauhati High Court · (1996) 221 ITR 857
Gauhati High Court · (1997) 137 CTR 334
Gauhati High Court · (1996) 2 GLJ 1
Gauhati High Court · (1998) 3 LLJ 343
Gauhati High Court · (1997) 1 GLR 299
Gauhati High Court · AIR 1997 Guw 10