COURT ARCHIVE

Gauhati High Court judgments, 1994

271 judgments · page 3 of 14

High Courts30 Sept 1994Allowed

Homen Borgohain and Others Vs The Brahmaputra Valley Regional Handloom Weavers'' Co-Operative Society Ltd.

Gauhati High Court · (1995) CriLJ 2357

Criminal Procedure Code, 1973 (CrPC) — Section 198, 199(1)Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502

High Courts30 Sept 1994

State of Assam Vs Bhuban Tanti Bhuban Tanti Vs State of Assam

Gauhati High Court · (1995) 1 GLR 81

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 326, 34, 448

High Courts30 Sept 1994

On The Death of Chouthmal Jalan Legal Heirs Namely Smti Ratna Devi Jalan Vs Pramila Paul and Another

Gauhati High Court · (1994) 2 GLJ 527 : (1995) 1 GLT 452

Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115

High Courts30 Sept 1994

Radheshyam Agarwal Vs Ramawter Deepak Kumar Property and Another

Gauhati High Court · (1994) 2 GLJ 496 : (1995) 1 GLT 206

Limitation Act, 1963 — Article 116(b), 116(b)

High Courts30 Sept 1994Allowed

Md. Isha Haque Vs Asadur Rahman Hazarika and Others

Gauhati High Court · (1994) 09 GAU CK 0013

Assam Urban Areas Rent Control Act, 1972 — Section 6

High Courts30 Sept 1994Allowed

Himat Singka Motor Work Ltd. Vs State of Assam and Others

Gauhati High Court · (1995) 1 GLR 384

High Courts28 Sept 1994Dismissed

M.A. Jalil, Keikhoo Vs State of Manipur and Others

Gauhati High Court · (1995) 1 GLR 373

High Courts28 Sept 1994

Union of India and Ors. Vs Irom Iboyaima Singh

Gauhati High Court · (1995) 1 GLJ 183

High Courts28 Sept 1994

State of Assam Vs Goljer Ali and Others

Gauhati High Court · (1997) 1 GLR 420

Penal Code, 1860 (IPC) — Section 147, 300, 302, 325, 34

High Courts28 Sept 1994

Sarada Plywood Industries Ltd. Vs Union of India (UOI)

Gauhati High Court · (1994) 74 ELT 528

Central Excise Rules, 1944 — Rule 173B, 173C, 173C(5), 233, 9(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 35, 4, 4(1)Constitution of India, 1950 — Article 226, 265

High Courts28 Sept 1994

Banamali Deka Vs Upendra Nath Das

Gauhati High Court · (1995) 1 GLR 77

Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 145(1), 145(4), 399(1)

High Courts27 Sept 1994

Assam Madhyamik Sikshak Aru Karmachari Santha, Nagaon Vs State of Assam and Ors.

Gauhati High Court · (1996) 1 GLJ 381

Assam Secondary Education (Provincialisation) Act, 1977 — Section 4, 4, 4(4), 4(4)Constitution of India, 1950 — Article 14, 14

High Courts27 Sept 1994

State of Assam and Others Vs Omega Printers and Publishers Private Limited and Another

Gauhati High Court · AIR 1995 Guw 49

Constitution of India, 1950 — Article 14, 19, 19(1)

High Courts27 Sept 1994

Remna Juglie and Amos Mosang Vs State of Arunachal Pradesh and Others

Gauhati High Court · (1995) 1 GLR 475

Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 167(1), 167(2), 167(2A)Penal Code, 1860 (IPC) — Section 121, 21A, 34, 386Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 20, 20(4), 3, 4

High Courts27 Sept 1994

Ojom Libang Vs Stase of Arunachal Pradesh and Ors.

Gauhati High Court · (1994) 2 GLJ 329

Assam Frontier (Administration of Justice) Regulations, 1945 — Section 5, 5

High Courts22 Sept 1994

Jalaluddin Majumdar and Others Vs State of Assam

Gauhati High Court · (1995) 1 GLR 74

Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 437(1), 437(3), 439Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 427

High Courts21 Sept 1994

Smt. Laishram Ningol Manoharmayum Ongbi Dhaniya Devi Vs Chief Secretary (Home), Government of Manipur, Secretariat (Home Department) and Others

Gauhati High Court · (1995) CriLJ 2015

Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3

High Courts21 Sept 1994

Iswar Prasad Das Vs Life Insurance Corporation of India and Ors.

Gauhati High Court · (1995) 1 GLJ 479

High Courts20 Sept 1994

Jangeswar Dihingia ; Ajit Kumar Phukan Vs Assam State Electricity Board and Ors.

Gauhati High Court · (1994) 2 GLJ 325

High Courts19 Sept 1994Allowed

Jayanta Choudhury Vs Prabir Kr. Das and Others

Gauhati High Court · (1995) 1 GLR 175