COURT ARCHIVE

Gauhati High Court judgments, 1994

271 judgments · page 14 of 14

High Courts12 Jan 1994

Commissioner of Income Tax Vs HIM Containers Ltd., Bizari Veneer and Saw Mills Ltd., Nezone Steels Ltd., DECO Engineering Pvt. Ltd. and Ganga Flour and Rice Mill

Gauhati High Court · (1995) 216 ITR 674

Income Tax Act, 1961 — Section 256, 256(2), 43

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High Courts12 Jan 1994Dismissed

N. Tombi Singh Vs Smt. Mutum Ongbi Meipak Devi and Another

Gauhati High Court · AIR 1995 Guw 20

Civil Procedure Code, 1908 (CPC) — Section 36, 37, 38

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High Courts12 Jan 1994

Lallacherra Tea Co. (Pvt.) Ltd. Vs Commissioner of Income Tax

Gauhati High Court · (1996) 132 CTR 462 : (1996) 217 ITR 462

Income Tax Act, 1961 — Section 115J, 256

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High Courts11 Jan 1994Allowed

Khraijam Jasobanta Singh Vs The State of Manipur The Secretary-Cum-Commissioner Govt. of Manipur

Gauhati High Court · (1994) 1 GLR 421

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High Courts10 Jan 1994

Commissioner of Income Tax Vs Sankarlal Goenka

Gauhati High Court · (1994) 01 GAU CK 0007

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 72, 72(1)

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High Courts07 Jan 1994

Assam Madhyamik Sikshak Aru Karmachari Santha Vs State of Assam and Others

Gauhati High Court · (1994) 2 GLR 395

Assam Secondary Education (Provincialisation) Act, 1977 — Section 4, 4(3), 4(4)Constitution of India, 1950 — Article 14, 309

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High Courts04 Jan 1994

Iraboot Singh and Vs State of Manipur and Others

Gauhati High Court · AIR 1995 Guw 42

Constitution of India, 1950 — Article 31BManipur Land Revenue and Land Reforms Act, 1960 — Section 1, 14(2)

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High Courts04 Jan 1994Allowed

Sanjib Kumar Das Vs The State of Tripura

Gauhati High Court · (1994) 2 GLR 328

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 143Penal Code, 1860 (IPC) — Section 304B, 490A

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High Courts04 Jan 1994Allowed

Prahllad Nath Vs State of Assam

Gauhati High Court · (1994) 1 GLR 392

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 457

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High Courts03 Jan 1994

Commissioner of Wealth-tax Vs Mahal Chand Pandia

Gauhati High Court · (1996) 219 ITR 733

Wealth Tax Act, 1957 — Section 5(1)

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High Courts01 Jan 1994

Mujibur Rahman Vs Majun Ali and Ors.

Gauhati High Court · (1994) 1 GLJ 265

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