CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments, 1992

181 judgments · page 9 of 10

High Courts27 Jan 1992

Banjak Phom; S.Yokten Konyak; S.K.Sangtam; Lakhimong; S.Sethricho Sangtam; Dr.T.M.Lotha; Joshua Sema; Joshua Sema; Pukhayi; T.R.Zeliang; S.Nyakba Ko Vs Thenucho, Speaker, Nagaland Legislative Assembly, Kohima, Nagaland

Gauhati High Court · (1992) 1 GLJ 172 : (1992) 1 GLR 356

Constitution of India, 1950 — Schedule 10, Schedule 10, Schedule 10 Para 6, Schedule 10 Para 6Members of Nagaland Legislative Assembly (Disqualification on Ground of Defection) Rules, 1986 — Rule 7(3)(b), 7(3)(b)
Read judgment
High Courts21 Jan 1992

United Bank of India Vs MD.Naziratddin

Gauhati High Court · (1992) 1 GLJ 107

Civil Procedure Code, 1908 — Order 20 Rule 11, Order 34 Rule 2(1), Order 34 Rule 4(1)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 2(1), Order 34 Rule 4(1)
Read judgment
High Courts21 Jan 1992

United Bank of India Vs Md.Naziratddin

Gauhati High Court · (1992) 1 GLJ 107 : (1992) 1 GLR 241

Civil Procedure Code, 1908 — Order 20 Rule 11, Order 34 Rule 2(1), Order 34 Rule 4(1)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 2(1), Order 34 Rule 4(1)
Read judgment