COURT ARCHIVE

Gauhati High Court judgments, 1992

181 judgments · page 10 of 10

High Courts08 Jan 1992

Hem Chandra Saikia Vs State of Assam

Gauhati High Court · (1992) 1 GLJ 157 : (1992) 1 GLR 176

Constitution of India, 1950 — Article 187(2), 187(2), 187(3), 187(3)